Rajasthan High Court - Jodhpur
Mukesh Kumar Dhobi vs Rajasthan State Road Transport ... on 24 May, 2023
Bench: Vinit Kumar Mathur
[2023/RJJD/017079] (1 of 3) [CW-2944/2023]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2944/2023
1. Mukesh Kumar Dhobi S/o Shri Amba Lal Dhobi, Aged
About 46 Years, R/o. Ward No. 16, Dhobi Chouk,
Pratapgarh, District Pratapgarh (Rajasthan).
2. Dharmendra Kumar S/o Shri Sultan Singh, Aged About 42
Years, R/o. Village Garhi, Tehsil Mundwar, District Alwar
(Rajasthan).
3. Sanjay Kumar S/o Shri Ramavtar, Aged About 46 Years,
R/o. Near Janta Mil, Tijara, District Alwar (Rajasthan).
4. Rajesh Kumar S/o Shri Gyan Chand, Aged About 50
Years, R/o. Bhamdaka, Gatoli, Tehsil Tijara, District Alwar
(Rajasthan).
5. Fajaru Khan S/o Shri Sampat Khan, Aged About 47 Years,
R/o. Kherli Lodha, District Alwar (Rajasthan).
6. Om Prakash Meena S/o Shri Umrav Lal Meena, Aged
About 35 Years, R/o. Ishwana, Tehsil Rajgarh, District
Alwar (Rajasthan).
7. Har Bir Singh S/o Shri Kishan Singh, Aged About 46
Years, R/o. Nagla Dandu, District Bharatpur (Rajasthan).
8. Harkesh Meena S/o Shri Badri Prasad Meena, Aged About
40 Years, R/o. Kooncha, Koondia, District Alwar
(Rajasthan).
9. Kailash Chand Meena S/o Shri Moti Lal, Aged About 52
Years, R/o. Village Sinoli, Tehsil And District Sawai
Madhopur (Rajasthan).
----Petitioners
Versus
1. Rajasthan State Road Transport Corporation, Chomu
House, Parivahan Marg, Jaipur Through Its Chairman And
Managing Director.
2. The Executive Director (Administration), Rajasthan State
Road Transport Corporation, Parivahan Marg, Jaipur
(Rajasthan).
3. Chief Depot Manager, Rajasthan State Road Transport
Corporation, Pratapgarh Depot, District Pratapgarh
(Rajasthan).
[2023/RJJD/017079] (2 of 3) [CW-2944/2023]
4. Chief Depot Manager, Rajasthan State Road Transport
Corporation, Jaipur Depot, District Jaipur (Rajasthan).
5. Chief Depot Manager, Rajasthan State Road Transport
Corporation, Delux Depot, District Jaipur (Rajasthan).
6. Chief Depot Manager, Rajasthan State Road Transport
Corporation, Tijara Depot, District Alwar (Rajasthan).
7. Chief Depot Manager, Rajasthan State Road Transport
Corporation, Alwar Depot, District Alwar (Rajasthan).
8. Chief Depot Manager, Rajasthan State Road Transport
Corporation, Sawai Madhopur Depot, District Sawai
Madhopur (Rajasthan).
----Respondents
For Petitioner(s) : Mr. Inderjeet Yadav
For Respondent(s) : Mr. Suniel Purohit
Mr. Sunil Beniwal, AAG assisted by
Mr. Kunal Upadhyay
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
24/05/2023
1. Learned counsel for the respondent -Corporation submits
that prayer for which the petitions have been preferred has been
refused by the co-ordinate Bench of this Court vide its judgment
dated 13.02.2020 passed by Jaipur Bench of this Court in the case
of Ram Kumar Sharma Vs. Rajasthan State Road Transport
Corporation & Ors. : S.B. Civil Writ Petition No.24/2020 and
the same has been affirmed by Division Bench of this Court vide
its judgment dated 12.01.2022 in D.B. Special Appeal Writ No.
556/2020 : Ram Kumar Sharma Vs. Rajasthan State Road
Transport Corporation & Ors.
[2023/RJJD/017079] (3 of 3) [CW-2944/2023]
2. Learned counsel for the petitioners have tried to distinguish
the facts of the present case with the above judgments, however,
this Court hardly finds any distinction.
3. In view of the aforesaid and following the above referred
judgments, the present writ petition is dismissed.
4. The stay application as well as other pending applications
stand disposed of.
5. The order has been passed based on the submissions made
in the petitions, the respondents would be free to examine the
veracity of the submissions made in the petition and only in case,
the averments made therein are found to be correct, the
petitioners would be entitled to the relief.
(VINIT KUMAR MATHUR),J
335-SanjayS/-
Powered by TCPDF (www.tcpdf.org)
