Charanjeet Kaur vs The State Of Rajasthan
2023 Latest Caselaw 5130 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3379/2021

Charanjeet Kaur

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dishant Kiroriwal For Respondent(s) : Mr. DS Thind

HON'BLE DR. JUSTICE NUPUR BHATI

Judgment / Order

23/05/2023

At the request of learned counsel for the petitioner, list the

matter in the next week.

Interim order, if any, to continue till next date.

(DR. NUPUR BHATI),J surabhii/177-

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