Mahesh Bhambhani vs Suresh Lalwani ...
2023 Latest Caselaw 5129 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7071/2023

Mahesh Bhambhani

----Petitioner Versus Suresh Lalwani

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Vikas Balia, Sr. Adv. assisted by Mr. Narendra Thanvi & Ms. Pragya Lakhani

HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order

23/05/2023

Arguments heard and concluded.

Judgment reserved.

Till the judgment is pronounced, any order passed by the

learned court below in pursuance of the execution proceedings in

question, shall remain subject to final outcome of the decision in

this writ petition.

(DR.PUSHPENDRA SINGH BHATI),J 480-nirmala/-

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