Kailash Dan Charan vs Naresh Chanal
2023 Latest Caselaw 4909 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 621/2023

Kailash Dan Charan

----Appellant Versus Naresh Chanal

----Respondent

For Appellant(s) : Mr. Kunal Bishnoi

HON'BLE MR. JUSTICE FARJAND ALI

Order

18/05/2023

1. After perusal of the judgment and having a cursory look over

the record, this Court is convinced that the matter requires re-

appreciation.

2. Admit.

3. Record has already been received.

4. Let a bailable warrant be issued against the accused

respondent in the sum of Rs.50,000/- to secure his presence

before this Court on 21.07.2023.

5. List the matter on 21.07.2023.

(FARJAND ALI),J 28-divya/-

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