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Jasvindra Singh vs Rajasthan State Road Transport ...
2023 Latest Caselaw 4821 Raj

Citation : 2023 Latest Caselaw 4821 Raj
Judgement Date : 18 May, 2023

Rajasthan High Court - Jodhpur
Jasvindra Singh vs Rajasthan State Road Transport ... on 18 May, 2023
Bench: Vinit Kumar Mathur

[2023/RJJD/016006] (1 of 6) [CW-18137/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18137/2022

1. Gopal Lal Sharma S/o Sh. Ram Prasad Sharma, Aged About 43 Years, R/o Ralayta, Post Hukumpura, Tehsil Ruliya Kala, District Bhilwara.

2. Rajesh Kumar Meena S/o Shiram Meena, Aged About 47 Years, R/o Gram Post Sarsiya, Tehsil Jahazpur, District Bhilwara.

3. Mohammed Faruk S/o Sh. Gulam Server, Aged About 48 Years, R/o E-31 R.k. Colony, Bhilwara.

4. Mahendra Singh Rathore S/o Sh. Prem Singh Rathore, Aged About 45 Years, R/o Solkurd - Post - Nagola, Tehsil Binai, District Ajmer.

5. Ramesh Kumar Joshi S/o Sh. Chetan Lal, Aged About 46 Years, R/o Baghsuri, Bhawani Khera, Nasirabad Ajmer.

6. Ashfak Mohammad S/o Sh. Abdul Karim, Aged About 47 Years, R/o 376 Jama Masjid, Jahazpur, Dist. Bhilwara.

----Petitioners Versus

1. Rajasthan State Road Transport Corporation, Through Managing Director, Head Quarter Parivahan Marg, Choumu House, Jaipur.

2. The Executive Officer (Administration), Rajasthan State Road Transport Corporation, Parivahan Marg, Choumu House, Jaipur (Rajasthan).

3. The Chief Depot Manager, Rajasthan State Road Transport Corporation, Bhilwara Depot, Bhilwara.

4. The Chief Depot Manager, Rajasthan State Road Transport Corporation, Beawar Depot, District Ajmer.

----Respondents Connected With S.B. Civil Writ Petition No. 6871/2021 Jasvindra Singh S/o Shri Dayal Singh, Aged About 42 Years, R/o Longwala, Tehsil Pilibanga, District Hanumangarh (Raj.).

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through The Managing Director, Parivahan Marg, Choumu House, Jaipur (Raj.).

2. The Executive Director (Administrative), Rajasthan State Road Transport Corporation, Parivahan Marg, Choumu House, Jaipur.

3. Chief Manager, Rajasthan State Road Transport Corporation, Hanumangarh Depot, Hanumangarh (Raj.).

----Respondents S.B. Civil Writ Petition No. 703/2022 Sohan Lal S/o Sh. Jeeraj, Aged About 51 Years, By Cast Jat, Resident Of Vpo Pichkarai, Tehsil - Nohar, District -

[2023/RJJD/016006] (2 of 6) [CW-18137/2022]

Hanumangarh.

----Petitioner Versus

1. Rajasthan State Road Transport Corporation, Through Managing Director, Head Quarter, Parivahan Marg, Choumu House, Jaipur.

2. The Executive Director (Administration), Rajasthan State Road Transport Corporation, Parivahan Marg, Choumu House, Jaipur (Rajasthan).

3. The Chief Depot Manager, Rsrtc Hanumangarh Depot, Hanumangarh.

----Respondents S.B. Civil Writ Petition No. 1020/2022

1. Jagdish Lal Juneja S/o Shri Raja Ram, Aged About 65 Years, R/o 17, Adarsh Colony, Near Good Shepherd School, Sri Ganganagar (Raj.).

2. Vimal Kishore S/o Shri Devi Lal, Aged About 64 Years, R/o 15, Roop Enclave, Opposite Raj Hospital, Shantipriya Nagar, Jodhpur (Raj.).

3. Raghvendra Singh Chodhary S/o Shri Girraj Singh Choudhary, Aged About 66 Years, R/o 20/75, Panchwati, Udaipur (Raj.).

4. Chandra Bhan Punjabi S/o Shri Khan Chand, Aged About 66 Years, R/o 444, Ganesh Nagar, Rawatbhata, District Chittorgarh (Raj.).

5. Mohkam Singh S/o Shri Chohal Singh, Aged About 65 Years, R/o 2-B-20, Old Housing Board, Banswara (Raj.).

----Petitioners Versus

1. State Of Rajasthan, Through The Chief Secretary, Government Of Rajasthan, Secretariat, Jaipur.

2. The Principal Secretary To Honble Chief Minister, Government Of Rajasthan, Secretariat, Jaipur.

3. The Director General, Anti Corruption Bureau, Office J-9, Jhalana Institutional Area, Jhalana Doongri, Jaipur.

4. The Secretary, Water Resources Department, Government Of Rajasthan, Secretariat, Jaipur.

5. The Principal Secretary, Department Of Personnel, Government Of Rajasthan, Secretariat, Jaipur.

6. The Secretary, Rajasthan Public Service Commission (Rpsc), Ajmer.

7. The Chief Engineer, Water Resources Department, Bhawani Singh Marg, Jaipur.

8. Sh. Jeetendra Dixit, Presently Posted As Additional Chief Engineer, C/o Secretary, Water Resources Department, Government Of Rajasthan, Secretariat, Jaipur.

9. Sh. Mukesh Sharma, Presently Posted As Executive Engineer, C/o Secretary, Water Resources Department, Government Of Rajasthan, Secretariat, Jaipur.

10. Sh. Surendra Bijawat, Posted As Superintending Engineer,

[2023/RJJD/016006] (3 of 6) [CW-18137/2022]

C/o Secretary, Water Resources Department, Government Of Rajasthan, Secretariat, Jaipur.

11. Sh. Sanjay Bhatia, Posted As Superintending Engineer, C/o Secretary, Water Resources Department, Government Of Rajasthan, Secretariat, Jaipur.

----Respondents S.B. Civil Writ Petition No. 15954/2022 Mukesh Kumar Lamba S/o Shri Rishal Singh, Aged About 41 Years, Resident Of Sainik Basti, Near Roadways Depot, Churu, Tehsil And District Churu, (Rajasthan).

----Petitioner Versus

1. The Rajasthan State Road Transport Corporation, Chomu House, Parivahan Marg, Jaipur Through Its Chairman And Managing Director.

2. The Executive Director (Administration), Rajasthan State Road Transport Corporation, Parivahan Marg, Jaipur.

3. Chief Depot Manager, The Rajasthan State Road Transport Corporation, Churu Depot, District Churu.

----Respondents S.B. Civil Writ Petition No. 18828/2022

1. Ganpat Singh S/o Shri Chandra Singh, Aged About 48 Years, R/o Village Post Borunda, Tehsil Bilara, District Jodhpur (Rajasthan).

2. Ram S/o Shri Devi Singh, Aged About 45 Years, R/o Village Jeewad, Tehsil Weir, District Bharatpur (Rajasthan).

3. Bharat Singh Rathore S/o Shri Hari Singh Rathore, Aged About 50 Years, R/o Village Sandera, Tehsil Peeplu, District Tonk (Rajasthan).

4. Rakesh Sharma S/o Shri Giriraj Prasad Sharma, Aged About 48 Years, R/o Village Post Devli, District Tonk (Rajasthan).

5. Sita Ram Mali S/o Shri Amar Lal Mali, Aged About 43 Years, R/o Sirohi, District Tonk (Rajasthan).

6. Ramji Lal Kharol S/o Shri Dhanna Ram, Aged About 42 Years, R/o Village Devpura, Post Peeplu, Tehsil Peeplu, District Tonk (Rajasthan).

7. Mool Chand Meena S/o Shri Ram Singh Meena, Aged About 48 Years, R/o Village Sarjoly, Post Booj, Tehsil Jamaramgarh, District Jaipur (Rajasthan).

8. Sahi Ram S/o Shri Devi Singh, Aged About 43 Years, R/o Village Post Jivat, Tehsil Weir, District Bharatpur (Rajasthan).

9. Kapil Dev S/o Shri Sataywan, Aged About 38 Years, R/o Village Astawan, Tehsil Kumher, District Bharatapur (Rajasthan).

10. Prahlad Gurjar S/o Shri Ghasi Ram, Aged About 42 Years, R/o Gurjar Mohalla, Jhatwasa, Tehsil Bandwara, District Ajmer (Rajasthan).

11. Rasid Khan S/o Shri Nijju Khan, Aged About 49 Years,

[2023/RJJD/016006] (4 of 6) [CW-18137/2022]

R/o Kherli Lodha, Tehsil Laxmangarh, District Alwar (Rajasthan).

12. Hari Singh S/o Shri Vijay Singh, Aged About 48 Years, R/o Village Bahaj, Tehisl Deeg, District Bharatpur (Rajasthan).

13. Nawab Khan S/o Shri Kamlu Khan, Aged About 52 Years, R/o Gothri Guru, Berla, District Alwar (Rajasthan).

14. Kishan Singh Yadav S/o Shri Roop Ram Yadav, Aged About 52 Years, R/o Bilasi, Tehsil Laxmangarh, District Alwar (Rajasthan).

15. Radheshyam Gurjar S/o Shri Charan Singh, Aged About 48 Years, R/o Chandpur, Bahtookalan, District Alwar (Rajasthan).

16. Ram Sharan Singh S/o Shri Saudan Singh, Aged About 48 Years, R/o Bhainsra, Pahri, District Bharatpur (Rajasthan).

17. Mukesh Chand Meena S/o Shri Nanak Ram Meena, Aged About 50 Years, R/o Village Kafanwara, Tehsil Laxmangarh, District Alwar (Rajasthan).

18. Lallu Ram Meena S/o Shri Sohan Pal Meena, Aged About 49 Years, R/o Andwari Machari, District Alwar (Rajasthan).

19. Suresh Chand Pathak S/o Shri Dawarka Parsad Pathak, Aged About 50 Years, R/o Ward No. 15, New Bus Stand, Tijara, District Alwar (Rajasthan).

20. Sunil Kumar S/o Shri Dhaval Singh, Aged About 41 Years, R/o Village Meerpur, Post Kotpur, Tehsil Kotkasim, District Alwar (Rajasthan).

21. Hansraj S/o Shri Sultan Singh, Aged About 47 Years, R/o Village Post Ikrotiya, Tehsil Kotkasim, District Alwar (Rajasthan).

22. Ramavtar Sharma S/o Shri Ratan Lal Sharma, Aged About 50 Years, R/o Dhasook, Madangarj, Kishanganj, District Ajmer (Rajasthan).

23. Saty Prakash S/o Shri Bharat Singh, Aged About 48 Years, R/o Govardhan Gate, Deeg, District Bharatpur (Rajasthan).

24. Ram Niwas Saini, Aged About 47 Years, R/o Ward No. 2, Chhapoli, District Jhunjhunu (Rajasthan).

25. Mohan Singh Meena S/o Shri Madho Ram, Aged About 47 Years, R/o Baori Khera, Tehsil Hindoli, District Bundi (Rajasthan).

----Petitioners Versus

1. Rajasthan State Road Transport Corporation, Chomu House, Parivahan Marg, Jaipur Through Its Chairman And Managing Director.

2. The Executive Director (Administration), Raj. State Road Transport Corporation, Parivahan Marg, Jaipur.

3. Chief Depot Manager, Raj. State Road Transport Corporation, Tejara Depot, District Alwar.

4. Chief Depot Manager, Raj. State Road Transport

[2023/RJJD/016006] (5 of 6) [CW-18137/2022]

Corporation, Baran Depot, District Baran.

5. Chief Depot Manager, Raj. State Road Transport Corporation, Bundi Depot, District Bundi.

6. Chief Depot Manager, Raj. State Road Transport Corporation, Tonk Depot, District Tonk.

7. Chief Depot Manager, Raj. State Road Transport Corporation, Bharatpur Depot, District Bharatpur.

8. Chief Depot Manager, Raj. State Road Transport Corporation, Ajmer Depot, District Ajmer.

9. Chief Depot Manager, Raj. State Road Transport Corporation, Shahpura Depot, District Jaipur.

10. Chief Depot Manager, Raj. State Road Transport Corporation, Vidhyadhar Depot, District Jaipur.

11. Chief Depot Manager, Raj. State Road Transport Corporation, Jaipur Depot, District Jaipur.

12. Chief Depot Manager, Raj. State Road Transport Corporation, Khetri Depot, District Jhunjhunu.

13. Chief Depot Manager, Raj. State Road Transport Corporation, Churu, District Churu.

----Respondents

For Petitioner(s) : Mr. Shardul Singh Mr. Hamir Singh Sidhu Mr. R.S. Saluja Mr. Inderjeet Yadav For Respondent(s) : Mr. Avin Chhangani Mr. Sunil Beniwal, AAG with Mr. Kunal Upadhyay Mr. Vishal Sharma Mr. Gopal Raj Kalla

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

18/05/2023

1. Learned counsel for the respondent -Corporation submits

that prayer for which the petitions have been preferred has been

refused by the co-ordinate Bench of this Court vide its judgment

dated 13.02.2020 passed by Jaipur Bench of this Court in the case

of Ram Kumar Sharma Vs. Rajasthan State Road Transport

Corporation & Ors. : S.B. Civil Writ Petition No.24/2020 and

the same has been affirmed by Division Bench of this Court vide

[2023/RJJD/016006] (6 of 6) [CW-18137/2022]

its judgment dated 12.01.2022 in D.B. Special Appeal Writ No.

556/2020 : Ram Kumar Sharma Vs. Rajasthan State Road

Transport Corporation & Ors.

2. Learned counsel for the petitioners have tried to distinguish

the facts of the present case with the above judgments, however,

this Court hardly finds any distinction.

3. In view of the aforesaid and following the above referred

judgments, the present writ petitions are dismissed.

4. The stay applications as well as other pending applications

stand disposed of.

5. The order has been passed based on the submissions made

in the petitions, the respondents would be free to examine the

veracity of the submissions made in the petition and only in case,

the averments made therein are found to be correct, the

petitioners would be entitled to the relief.

(VINIT KUMAR MATHUR),J 188-193/Vivek/-

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