Managing Commmittee vs State Of Rajasthan
2023 Latest Caselaw 4636 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 192/2023

1. Managing Commmittee, Vidhya Vihar Secondary School, Udaipur Kotbadiya Bheruji, Hiran Magri Sector No. 4, Udiapur Through President Mr. Chosar Lal Kachhara S/o Late Shri Bheru Lal Ji, Aged About 82 Years, E-Mail Id [email protected], Mobile No. 9351239138.

2. Managing Commmittee, Rashtriya Siksha Prasar Samiti, Udaipur Kotbadiya Bheruji, Hiran Magri Sector No. 4, Udiapur Through Sansthapak Mr. Naval Kishore Sharma S/o Late Babu Jyoti Prasad Ji Sharma, Aged About 96 Years, E-Mail Id [email protected], Mobile No. 9782523076.

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, Education Department, Government Of Rajasthan, Secretariate, Jaipur.

2. Director, Primary Education, Rajasthan, Bikaner.

3. Smt. Snehlata Dave W/o Shri Tribhuvan Nath Dave, R/o 900 Sector 4, Pooja Nagar, Hiran Magri, Udaipur (Raj.).

----Respondents

For Petitioner(s) : Mr. Tribhuvan Gupta.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

15/05/2023

Heard learned counsel for the petitioners.

Learned counsel for the petitioners submits that the

controversy involved in the present case is squarely covered a

Division Bench judgment of this court rendered in the case of

State of Rajasthan & Anr. Vs. The Management Committee

(2 of 2) [CW-192/2023]

Sh. Bhagwan Das Todi College, reported in 2016(2) WLC

(Raj.) 1. He submits that in pursuance of this judgment, the

petitioner institutions are required to pay only 50% of the amount,

the rest is required to be granted by the State Government.

The matter requires consideration.

Issue notice. Issue notice of the stay application also,

returnable within a period of six weeks.

In the meanwhile, if the petitioners make a payment of their

share as per the rules (50% of the amount), the recovery of the

amount pursuant to the impugned order dated 06.12.2021

(Annex.3) from the petitioners shall remain stayed.

(VINIT KUMAR MATHUR),J 31-AnilSingh/-

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