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Ramesh Chandra Garg vs State And Ors
2023 Latest Caselaw 4589 Raj

Citation : 2023 Latest Caselaw 4589 Raj
Judgement Date : 12 May, 2023

Rajasthan High Court - Jodhpur
Ramesh Chandra Garg vs State And Ors on 12 May, 2023
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 255/2016

Ramesh Chandra Garg

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Mukesh Vyas For Respondent(s) : None present

JUSTICE DINESH MEHTA

Order

12/05/2023 I.A.No.01/2023:-

The application seeking early listing of the matter has been

rendered infructuous by efflux of time.

Dismissed accordingly.

I.A.No.02/2023:-

For the reasons stated and considering that the matter is

covered by the judgment rendered by this Court in a bunch of writ

petitions, the application seeking early listing of the matter is

allowed.

List this case on 19.05.2023.

(DINESH MEHTA),J 12-akansha/-

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