Ramdeen vs State Of Rajasthan
2023 Latest Caselaw 4507 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2364/2023

Ramdeen

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Deepika Vyas For Respondent(s) : Mr. Javed Gauri, P.P.

HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

11/05/2023

1. Learned Public Prosecutor is directed to procure the case

diary.

2. List the matter on 03.07.2023.

(FARJAND ALI),J 28-divya/-

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