Anuradha vs Pawan Kumar (2023/Rjjd/014499)
2023 Latest Caselaw 4438 Raj

[2023/RJJD/014499]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 25/2020

Anuradha W/o Shri Pawan Kumar, Aged About 34 Years, D/o Radheshyam , B/c Nai, At Present Parbatsar, District Nagour, Raj.

----Petitioner Versus Pawan Kumar S/o Shri Nathmal @ Nathulal, B/c Nai, R/o Near Bhagwanigarh, Didwana, District Nagour (Raj.)

----Respondent

For Petitioner(s) : Mr. Ankur Sharma For Respondent(s) :

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

10/05/2023

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(YOGENDRA KUMAR PUROHIT),J 75-S N LOHRA/-

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