Purshottam And Ors vs State Of Raj. And Ors
2023 Latest Caselaw 4434 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12091/2010

Purshottam And Ors.

----Petitioner Versus State Of Raj. And Ors.

----Respondent

For Petitioner(s) : Mr. Mudit Nagpal for Mr. Sanjeet Purohit For Respondent(s) : Mr. L.K. Purohit Mr. M.C. Bishnoi

HON'BLE DR. JUSTICE NUPUR BHATI

Order

10/05/2023

1. Learned counsel for the petitioner seeks time to file reply to

the application (I/A No.01/23) for disposal of the writ petition in

light of the certain judgments.

2. List the matter after twelve weeks, as prayed.

(DR.NUPUR BHATI),J 13-amit/-

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