Tanmay Sanadhya vs Virendra
2023 Latest Caselaw 4433 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1007/2022

Tanmay Sanadhya

----Appellant Versus Virendra

----Respondent

For Appellant(s) : Mr. Mohit Sharma For Respondent(s) : Mr. R.S. Gill

HON'BLE MR. JUSTICE FARJAND ALI

Order

10/05/2023

1. Pursuant to the order dated 29.06.2022, the bailable warrant

issued against the accused respondent has been duly served and

Shri R.S. Gill, Advocate has put in appearance on behalf of the

accused respondent. Thus, personal appearance of the respondent

is not required.

2. Heard and perused the judgment.

3. The matter has already been admitted.

4. List the matter for hearing in due course.

(FARJAND ALI),J 85-AnilKC/-

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