Tej Singh vs Ramesh Kumar Yadav And Ors
2023 Latest Caselaw 4130 Raj

(1 of 1) [CW-13967/2013]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13967/2013

Tej Singh

----Petitioner Versus Ramesh Kumar Yadav And Ors.

----Respondents

For Petitioner(s) : Mr. Pritam Solanki For Respondent(s) : Mr. Hemant Jain

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

04/05/2023

I.A. No.01/2023:

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 28.11.2013 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd.

& Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed. The interim order dated 28.11.2013 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J 189-SanjayS/-

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