Kishor Godara vs The Secretary, National ...
2023 Latest Caselaw 4120 Raj

[2023/RJJD/013426]                   (1 of 2)                           [CW-3489/2023]


      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                 S.B. Civil Writ Petition No. 3489/2023

Kishor Godara S/o Shri Deram Ram, Aged About 33 Years,
Resident Of Godara Ki Dhani, Dewatara, Tehsil Bhopalgarh,
District Jodhpur.
                                                                    ----Petitioner
                                     Versus
1.       The Secretary, National Institute Of Open Schooling, A-
         24/25, Institutional Area, Sector - 62 Noida Distt. Gautam
         Budh Nagar, Uttar Pradesh - 201309.
2.       The    Assistant       Director,   National        Institute     Of   Open
         Schooling, Shri Krishnam, 5-6, Padmawati Colony - 1,
         (Near Mansarovar Metro Station) Kings Road, Nirman
         Nagar, Jaipur - 302019 (Rajasthan).
3.       The Principal, Vivekanand School, Kuchaman City, Nagaur.
                                                                 ----Respondents


For Petitioner(s)           :     Mr. O.P. Sangwa



      HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                     Order

04/05/2023

      Learned counsel for the petitioner seeks consideration of his

representation while keeping into consideration the judgment

passed by this Hon'ble Court at Jaipur Bench in Mangal Singh

Vs. Secretary, Board of Secondary Education, Rajasthan,

Ajmer : S.B. Civil Writ Petition No.965/2017 decided on

17.04.2017.

      In light of such limited submission, the present petition is

disposed of with a direction to the respondents to decide the

representation of the petitioner while keeping into consideration



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                                    [2023/RJJD/013426]                   (2 of 2)                    [CW-3489/2023]



                                   the order of Mangal Singh's case (supra) by passing a speaking

                                   order within a period of 60 days from the date of receipt of

                                   certified copy of this order, strictly in accordance with law. All

                                   pending applications stand disposed of.



                                                                 (DR.PUSHPENDRA SINGH BHATI), J.

58-Zeeshan

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