Citation : 2023 Latest Caselaw 4072 Raj
Judgement Date : 4 May, 2023
[2023/RJJD/013503]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3672/2023
1. Chetan Agrawat S/o Champalal, Aged About 28 Years, Working At Chc, Sojat Road, Pali.
2. Deepak Gehlot S/o Dinesh, Aged About 30 Years, Working At Chc, Chandarmal Nahar Block Sojat City Pali.
3. Vishnu Daiya S/o Bhanwar Lal Daiya, Aged About 31 Years, Working At Phc Siyat Block, Sojat City, Pali.
4. Narendra Kumar S/o Madan Lal, Aged About 35 Years, Working At Chc, Sojat Road, Pali.
5. Avdesh Kumar Gautam S/o Shivbhagwan Sharma, Aged About 34 Years, Working At Chc, Diggi District Tonk.
6. Devendra Sharma S/o Surendra Sharma, Aged About 35 Years, R/o Tehsil Malpura, Tonk.
7. Mahendra Singh S/o Ladu Singh Rathore, Aged About 21 Years, Working At Phc Dhal, Block, Shrinagar, District Ajmer.
8. Archana Nawal D/o Mahendra Kumar Nawal, Aged About 33 Years, Working At Chc Ramsar, Block Shrinagar, District Ajmer.
9. Tabrez Khan S/o Mohammad Yusuf Khan, Aged About 21 Years, Working At Chc, Gagwana, Block, Srinagar, District Ajmer. )
10. Nairaj Bano W/o Ibrahim, Aged About 30 Years, Working At Phc Tihari, Block Srinagar, District Ajmer.
11. Hemraj Jat S/o Suraj Karan Jat, Aged About 34 Years, Working At Phc Golgoan, Block Kekri (Sawar), Ajmer.
12. Bhavana Yadav D/o Rajendra Yadav, Aged About 28 Years, Working At Chc, Srinagar, District Ajmer.
13. Suraj Mehrat S/o Rama Mehrat, Aged About 31 Years, R/o Chc, Masuda, Block Masuda, Ajmer.
14. Keshar Singh S/o Mahaveer Singh, Aged About 33 Years, Working At Phc, Gangiyasar, Bcmo, Malsisar, Jhunjhunu.
15. Kamlesh Kumar S/o Bhagirath Mal, Aged About 34 Years, Working At Phc Kaliyasar, Bcmo, Malsisar, District Jhunjhunu.
16. Balu Singh S/o Inder Singh, Aged About 43 Years, Working At Phc, Kaant Bcmo, Malsisar, Dist. Jhunjhunu.
[2023/RJJD/013503] (2 of 4) [CW-3672/2023]
17. Ranjeet Singh S/o Sumer Singh, Aged About 33 Years, Working At Phc, Luna, Bcmo Malsisar, Dist Jhunjhunu.
18. Manish Kumar S/o Rakesh Kumar, Aged About 23 Years, Working At Phc, Dhanduri, Bcmo Malsisar, Dist Jhunjhunu.
19. Rohitash Kumar S/o Rameshwal, Aged About 39 Years, Working At Chc, Tamkor Bcmo Malsisar, District Jhunjhunu.
20. Balram Sharma S/o Tara Chand, Aged About 36 Years, Working At Chc, Alsisar, Bcmo Malsisar, Dist Jhunjhunu.
21. Dinesh Kumari D/o Vidhyadhar Singh, Aged About 29 Years, Working At Primary Health Center, Jejusar, Bcmo, Nawalgarh, Jhunjhunu.
22. Manoj Kumar Saini S/o Shiv Kumar Saini, Aged About 33 Years, Working At Phc, Kari Bcmo Nawalgarh, District Jhunjhunu.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.
2. Secretary, Finance (Budget) Department, Government Of Rajasthan, Jaipur.
3. Joint Secretary, Finance (Budget) Department, Government Of Rajasthan, Jaipur.
4. Director, (Public Health) Medical And Health Services, Government Of Rajasthan, Jaipur.
5. Additional Director, Medical And Health Services, Government Of Rajasthan, Jaipur.
6. Nodal Officer, Mndy, Medical And Health Services, Government Of Rajasthan, Jaipur.
7. Nodal Officer, Mnjy, Medical And Health Services, Government Of Rajasthan, Jaipur.
8. Rajasthan Medical Services Corporation Limites (Rmsc), Department Of Medical And Health Services, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.
9. Managing Director, N.h.m. Swasthya Bhawan, Jaipur.
10. Principal Medical Officer, Pali.
[2023/RJJD/013503] (3 of 4) [CW-3672/2023]
11. Chief Medical And Health Officer, Pali.
12. Rajasthan Medical Relief Societ, Pali, Through Secretary, District Pali.
13. Principal Medical Officer, Tonk.
14. Chief Medical And Health Officer, Tonk.
15. Rajasthan Medical Relief Society Tonk, Through Secretary, District Tonk.
16. Principal Medical Officer, Ajmer.
17. Chief Medical And Health Officer, Ajmer.
18. Rajasthan Medical Relief Society Ajmer, Through Secretary, District Ajmer.
19. Principal Medical Officer, Jhunjhunu.
20. Chief Medical And Health Officer, Jhunjhunu.
21. Rajasthan Medical Relief Society Jhunjhunu, Through Secretary, District Jhunjhunu
----Respondents
For Petitioner(s) : Mr. Vishwajeet Singh Rankawat for Mr. S.K. Verma
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
04/05/2023
1. Petitioners' grievance is that they were working on contract
basis under the respondents, and they are apprehending
disengagement of their services.
2. Mr. Vishwajeet Singh Ranawat, learned counsel for the
petitioners submits that the petitioners would feel satisfied if the
respondents are directed to consider their representation (which
they would be filing) in light of the judgment of this Court dated
19.01.2021, passed in Jai Prakash Ganchi & Ors. Vs. State of Raj.
[2023/RJJD/013503] (4 of 4) [CW-3672/2023]
& Ors.(S.B.Civil Writ Petition No.7273/2020) and also in light of
circular dated 02.09.2020.
3. The present writ petition is, therefore, disposed of with the
direction to the petitioners to file a representation, while enclosing
photostat copy of the judgment in the case of Jai Prakash Ghanchi
(supra) and photostat copy of the circular dated 02.09.2020 within
a period of four weeks from today.
4. In case, representation is so addressed, the competent
authority shall do the needful, in accordance with law, preferably
within a period of eight weeks from receipt thereof.
5. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners' grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
6. The stay application also stands disposed of accordingly.
7. The order has been passed based on the submissions made in
the petition, the respondents would be free to examine the
veracity of the submissions made in the petition and only in case,
the averments made therein are found to be correct, the
petitioners would be entitled to the relief.
(VINIT KUMAR MATHUR),J 64-Shahenshah/-
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