Nisha Meena D/O Shri Gopal Meena vs State Of Rajasthan
2023 Latest Caselaw 2811 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14128/2020

                                   Nisha Meena D/o Shri Gopal Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Bharat Saini, Dy.GC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/03/2023

List this matter for admission on 28.03.2023.

Prayer made in the application (IA No.2/2022) shall be

considered at the time of admission.

(GANESH RAM MEENA),J

ARTI SHARMA /37

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