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Mohammad Sarfraj S/O Firoz Ahmed vs The State Of Rajasthan ...
2023 Latest Caselaw 2692 Raj/2

Citation : 2023 Latest Caselaw 2692 Raj/2
Judgement Date : 8 March, 2023

Rajasthan High Court
Mohammad Sarfraj S/O Firoz Ahmed vs The State Of Rajasthan ... on 8 March, 2023
Bench: Uma Shanker Vyas
[2023/RJJP/003784]

 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

     S.B. Criminal Miscellaneous Bail Application No.
                             2351/2023

Mohammad Sarfraj S/o Firoz Ahmed, Aged About 24
Years, R/o Shantinagar Bhawani Mandi, P.s. Bhawani
Mandi, Dist. Jhalawar, (Raj.) (At Present Confined In
Sub District Jail Bhawani Mandi District Jhalawar)
                                                            ----Petitioner
                                 Versus
The     State     Of      Rajasthan,         Through          Its   Public
Prosecutor.
                                                          ----Respondent

For Petitioner(s) : Mr. Sikandar Khan(present in person), Uncle of accused-

                              petitioner
For                      :    Mr. G S Rathore, GA CUM AAG
Respondent(s)                 Mr. Sanjeev Mahala, PP



HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

08/03/2023

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[2023/RJJP/003784] (2 of 3) [CRLMB-2351/2023]

jgs gSa rFkk mls O;fDrxr :i ls lquk tkdj tekur vkosnu dk fuLrkj.k dj fn;k tkosA mls rFkk fo}ku yksd vfHk;kstd dks lquk x;k ,oa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;k ,oa ekeys ds rF;ksa ,oa ifjfLFkfr;ksa ij fopkj fd;kA vfHk;qDr dh vksj ls fuosnu fd;k x;k gS fd vfHk;qDr funksZ"k gS] e`rdk ds lqlkbZM uksV esa orZEkku vfHk;qDr ds fo:) dksbZ vkjksi ugha gS cfYd ;g mYysf[kr fd;k x;k gS fd mlds ifr dks ijs'kku ugha fd;k tkosA lg vfHk;qDr fQjkst vgen o 'kchuk dh tekur bl U;k;ky; ls Lohdkj gks pqdh gS] izdj.k esa ckn vuqla/kku vkjksi i= is'k gks pqdk gS] izkFkhZ yacs le; ls vfHkj{kk esa gS] izdj.k ds fopkj.k esa le; yxsxk] vr% [email protected];qDr dk tekur izkFkZuk i= Lohdkj fd, tkus ,oa mls tekur ij fjgk fd, tkus dk fuosnu fd;k x;kA fo}ku yksd vfHk;kstd us izkFkZuk i= dk fojks/k fd;k rFkk fuosnu fd;k fd lqlkbZM uksV fdlds gLrys[k dk gS] bl laca/k esa fopkj.k esa gh fLFkfr Li"V gks ik;sxh] orZeku vfHk;qDr e`rdk dk ifr gS] fQjkst vgen o 'kchuk vU; ifjtu Fks] ftuls izkFkhZ dk ekeyk fHkUu gSA mudk ;g Hkh rdZ gS fd e`rdk ds ihgj i{k ds ifjtuksa us vfHk;qDr ds fo:) ngst e`R;q ds laca/k esa Li"V vkjksi yxk;s gSaA var esa vijk/k dh xaHkhjrk dks ns[krs gq, izkFkZuk i= [kkfjt fd, tkus dk fuosnu fd;k x;kA

[2023/RJJP/003784] (3 of 3) [CRLMB-2351/2023]

lg vfHk;qDr fQjkst vgen o 'kchuk ls izkFkhZ dk ekeyk fHkUu gS] vfHk;qDr ds fo:) viuh iRuh dh ngst e`R;q dkfjr djus dk xaHkhj vijk/k dk vkjksi gSA ;|fi izdj.k esa vkjksi i= is'k gks pqdk gS ysfdu ,sls xaHkhj ekeyksa esa fu"i{k fopkj.k vko';d gSA ;fn vfHk;qDr dks tekur ij fjgk fd;k x;k rks fopkj.k foijhr :i ls izHkkfor gks ldrk gS rFkk ifjoknh lfgr egRoiw.kZ xokgku ds c;ku gksuk vHkh 'ks"k gSA izdj.k esa miyC/k leLr rF;kRed fLFkfr rFkk vijk/k dh XkaHkhjrk dks /;ku esa j[krs gq, izdj.k ds bl izdze ij xq.kkoxq.k ij dksbZ jk; O;Dr fd, fcuk vfHk;qDr dk tekur izkFkZuk i= Lohdkj fd;k tkuk mfpr izrhr ugha gksrk gSA

ifj.kker% [email protected];qDr eksgEen ljQjkt iq= fQjkst dh vksj ls izLrqr ;g tekur izkFkZuk i= vLohdkj dj [kkfjt fd;k tkrk gSA (UMA SHANKER VYAS),J

Murari Lal Sharma /64

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