Smt Santra Devi And Ors vs J D A And Ors
2023 Latest Caselaw 2662 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14504/2017

                                   Smt Santra Devi And Ors
                                                                                                      ----Petitioner
                                                                       Versus
                                   J D A And Ors
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 10434/2015 Ajay Gupta

----Petitioner Versus State Urban Developmentanr

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Anil Mehta, AAG with Ms.Archana

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/03/2023

Matter comes upon an application (IA No.1/2023) filed by

the applicant for early listing of the case.

For the reasons mentioned in the application(IA No.1/2023),

the same is allowed.

List these matters on 28.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /25-26

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