Madhusudan S/O Gopal Lal vs Urban Imporvement Trust
2023 Latest Caselaw 2657 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 9461/2021

                                   Madhusudan S/o Gopal Lal
                                                                                                      ----Petitioner
                                                                       Versus
                                   Urban Imporvement Trust
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Ms. Sheetal Mirdha, AAG Dr. Shaheena Hussain, respondent No.4 present in person

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/03/2023

List this matter after three weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /23

Powered by TCPDF (www.tcpdf.org)