M/S Om Cloth Store vs M/S Mahesh Kumar Manoj Kumar
2023 Latest Caselaw 2628 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Second Appeal No. 23/2012

                                    M/s Om Cloth Store
                                                                                                      ----Appellant
                                                                      Versus
                                    M/s Mahesh Kumar Manoj Kumar through partners
                                                                                                   ----Respondents

For Appellant(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

02/03/2023

The appeal was admitted on 18.04.2013 and modified part

of the judgment & decree of the appellate Court was stayed.

None for the parties even in the second round.

Taking into consideration the material on record, this Court

deems it just and proper to confirm the interim order dated

18.04.2013 and make it absolute till disposal of the second

appeal.

The stay application stands disposed of accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/18

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