M/S Gulab Animal Aadat vs The Chief Secretary Government Of ...
2023 Latest Caselaw 2608 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 13533/2020

                                   M/s Gulab Animal Aadat
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Chief Secretary Government Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Kinjal Surana

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

List this matter after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /74

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