Harinarayan Choudhary Son Of Shri ... vs The State Of Rajasthan
2023 Latest Caselaw 2594 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 438/2020

                                   Harinarayan         Choudhary       Son      Of     Shri     Rameshwar     Prasad
                                   Choudhary
                                                                                                        ----Petitioner
                                                                         Versus
                                   The State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Ms. Sheetal Mirdha, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

List this matter after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /62

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