Mandir Shri Narsingh Ji vs The Principal Secretary
2023 Latest Caselaw 2593 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6033/2020

                                   Mandir Shri Narsingh Ji
                                                                                                        ----Petitioner
                                                                         Versus
                                   The Principal Secretary
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

List this matter after six weeks.

On the next date, petitioner shall inform this Court about the

status of the land acquisition proceedings in respect of the land in

question.

(GANESH RAM MEENA),J

ARTI SHARMA /6

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