Munni Devi vs Sunita
2023 Latest Caselaw 2540 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 381/2022

Munni Devi & Anr.

----Appellant Versus Sunita & Ors.

----Respondent

For Appellant(s) : Mr. Moti Singh For Respondent(s) : Mr. Narendra Thanvi Mr. Mahendra Thanvi Mr. Deepak Sharma

HON'BLE MS. JUSTICE REKHA BORANA

Order

28/03/2023

Learned counsel for the appellants prays for further time to

submit the judgments as relied upon by him.

Time prayed for is granted.

List the matter on 10.04.2023.

(REKHA BORANA),J 84-nirmala/-

Powered by TCPDF (www.tcpdf.org)