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Manish Mathur vs State Of Rajasthan ...
2023 Latest Caselaw 2447 Raj

Citation : 2023 Latest Caselaw 2447 Raj
Judgement Date : 27 March, 2023

Rajasthan High Court - Jodhpur
Manish Mathur vs State Of Rajasthan ... on 27 March, 2023
Bench: Vinit Kumar Mathur

[2023/RJJD/007424]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18754/2022

1. Manish Mathur S/o Shri Amba Chand Mathur, Aged About 51 Years, R/o 44, Dev Nagar, Near Pal Link Road, District Jodhpur.

2. Minaxi Kaitharin S/o Shri Gunvant Sonvaria, Aged About 43 Years, R/o 93-C, Bhagat Ki Kothi, District Jodhpur.

3. Dinesh Kumar S/o Shri Achalu Ram, Aged About 50 Years, R/o A-70, Sarswati Nagar, Basni, District Jodhpur.

4. Smt. Chanchal Mathur W/o Shri Virendra Mathur, Aged About 42 Years, R/o 21E403, C.h.b., Jodhpur.

5. Nawal Kishore Rathore S/o Shri Kesu Lal, Aged About 67 Years, R/o Keshav Bhawan, Inside Nagori Gate, Jodhpur.

6. Smt. Bindu Mathur S/o Late Shri Praveen Chand Mathur, Aged About 65 Years, R/o H. No. 1024, 1St D Road Sardarpura Jodhpur.

7. Kailash Dan S/o Shri Shiv Dan, Aged About 71 Years, R/o Village Mathania, Tehsil Tinwari, District Jodhpur.

8. Kan Singh Parihar S/o Shri Jalam Singh, Aged About 62 Years, R/o 154, H.b. B.j.s. Colony, District Jodhpur.

9. Vijay Singh Bhati S/o Shri Ugam Singh, Aged About 62 Years, R/o B.j.s. Colony, District Jodhpur.

10. Surendra Singh Mangalia S/o Late Shri Chain Singh, Aged About 58 Years, R/o Nav Durga Nagar, District Jodhpur.

11. Chhatra Pal Mohnot S/o Late Shri Dhan Raj, Aged About 70 Years, R/o 89-C, Ajeet Colony, District Jodhpur.

12. Uttam Chand Jain S/o Late Shri Tej Raj, Aged About 70 Years, R/o 100, Ajeet Colony, District Jodhpur.

13. Govind Prasad Mathur S/o Late Shri Mohan Lal, Aged About 70 Years, R/o 29-B, Ajeet Colony, District Jodhpur.

14. Narendra J Lokvani S/o Late Shri Jai Ram Das, Aged About 68 Years, R/o B-46, Shri Ram Nagar, Gali No. 4, Behind P.f. Office, District Jodhpur.

15. Shyam Singh Solanki S/o Late Shri Madan Singh, Aged About 65 Years, R/o Hotel Rajbagh, Near Dali Bai Temple, Jhanwar Road, District Jodhpur.

16. Shyam Sundar Asopa S/o Late Shri Laxmi Narayan, Aged About 68 Years, R/o 145, Baldev Nagar, Masuria, District

[2023/RJJD/007424] (2 of 10) [CW-18754/2022]

Jodhpur.

17. Dwaraka Das Meghani S/o Late Shri Getti Mal, Aged About 64 Years, R/o Plot No. 1, Navdurga Bhawan, Sindhi Colony, District Jodhpur.

18. Shiv Kumar S/o Shri Kanhaiya Lal, Aged About 70 Years, R/o 168, Hari Nagar, Near P.f. Office, Birala School Road, District Jodhpur.

19. Laxmi Prasad Gaur S/o Shri Nenu Ram, Aged About 70 Years, R/o 224, Roop Nagar Pratham, Pal Road, District Jodhpur.

20. Dinesh Kumar Sharma S/o Shri Shankar Lal Sharma, Aged About 63 Years, R/o 45 Bhairu Vilas Golf Course Road, Sardarkalb Ke Pa, Ratanada, District Jodhpur.

21. Gajendra Ojha S/o Shri Chhagan Lal Sharma, Aged About 53 Years, R/o A-261/1 Sar Partap Colony, Air Forse Road, Ratanada, District Jodhpur.

22. Rameshwar Parsad Vaisnav S/o Shri Banshi Das Ji, Aged About 56 Years, R/o 6 Arihant Nagar, Pal Road, District Jodhpur.

23. Chandra Parkash Gupta S/o Shri O.p. Gupta, Aged About 62 Years, R/o 80 Gaytri Vila, Saction 07, Vistar New Power House Road, District Jodhpur.

24. Dinesh Bohara S/o Shri Laxmi Narayan Bohara, Aged About 49 Years, R/o C-1-107, Kamala Neharu Nagar, District Jodhpur.

25. Bagata Ram Choudhary S/o Shri Mukana Ram, Aged About 50 Years, R/o 03, Indra Vihar, Section 7, Extension, District Jodhpur.

26. Nathu Singh Mangaliya S/o Shri Ajit Singh, Aged About 56 Years, R/o Mangaliyavas, Tehsil Ahore, District Jodhpur.

27. Chhagan Lal Malviya S/o Shri Loon Chand, Aged About 55 Years, R/o Thekedar Ganesh Ram Malviya Marg, 1St B Road, Sardarpura, District Jodhpur.

28. Sohan Lal S/o Shri Likhama Ram, Aged About 54 Years, R/o R/o Behind Old Hospital, Sargaro Ka Bada Bas, Tehsil Bilara, District Jodhpur.

29. Bharat Jangid S/o Shri Ratan Lal Jangid, Aged About 42

[2023/RJJD/007424] (3 of 10) [CW-18754/2022]

Years, R/o 07, Vishwakarma Nagar, Bhad Sankhaya 2, Bhadvasiya, District Jodhpur.

30. Dilip Solanki S/o Shri Om Prakash, Aged About 52 Years, R/o 10, Banshi Vihar, Chainpura, Mandore District Jodhpur.

31. Ajay Kumar Sagar S/o Shri Nist Lal, Aged About 55 Years, R/o 190, Balaji Nagar, Opp. Pal Balaji Temple, District Jodhpur.

32. Anup Choudhary S/o Shri Heera Lal, Aged About 47 Years, R/o Bhagat Ki Kothi, Vistar Yojana, District Jodhpur.

33. Om Prakash Choudhary S/o Shri Heera Lal, Aged About 52 Years, R/o Bhagat Ki Kothi, Vistar Yojana, District Jodhpur.

34. Om Prakash Choudhary S/o Shri Gopal Singh Choudhary, Aged About 52 Years, R/o Vil. Khagata, Tehsil Piparcity, District Jodhpur.

35. Manish Mathur S/o Shri Ghanshyam Lal Mathur, Aged About 49 Years, R/o B-109, Shree Ram Nagar, Pf Office Ke Piche, District Jodhpur.

36. Ramesh Darji S/o Shri Swaroop Darji, Aged About 48 Years, R/o 5D15, C.h.b., District Jodhpur.

37. Jyoti Gurnani S/o Shri Kanhaiya Lal, Aged About 57 Years, R/o 19 Hariom Nagar, Chopasani Housing Board, District Jodhpur.

38. Vibha Vyas S/o Shri Arun Mohan, Aged About 50 Years, R/o Mahalaxmi Sweet Home Ke Uper, First Manjil, Chopasani Road, District Jodhpur.

39. Sheepra Pareek S/o Pulak Parik, Aged About 45 Years, R/o C-140, Rajiv Nagar, Mahamandir, District Jodhpur.

40. Poojarani Tivari S/o Shri Giriraj Upadhyay, Aged About 43 Years, R/o H. No. 77, Laxmi Nagar, Ramjan Hatha, Banad, District Jodhpur.

41. Smt. Vidhya Bhansali W/o Late Shri Milap Chand, Aged About 65 Years, R/o Pokaran Ki Haveli, District Jodhpur.

42. Bhanwar Lal Choudhary S/o Shri Mangala Ram Choudhary, Aged About 58 Years, R/o Silari, Via Maki, Tehsil Pipad, District Jodhpur.

[2023/RJJD/007424] (4 of 10) [CW-18754/2022]

43. Ashish Kumar Jain S/o Shri Lajpatrai Jain, Aged About 47 Years, R/o 91 H.b. Nagar, Naka Madar, District Ajmer.

44. Randhir Singh Johar S/o Shri Baljeet Singh Johar, Aged About 44 Years, R/o C-30 Chitarkut Colony, Makadwali Road, Vaishali Nagar, District Ajmer.

45. Youvraj Singh Senger S/o Shri Nepal Singh Senger, Aged About 48 Years, R/o 315, Shankarpur House, 8 K Kaul Nagar, Ajmer.

46. Anil Kayath S/o Shri Ramgopal Kayath, Aged About 50 Years, R/o B-26, Chandrvar Nagar, District Ajmer.

47. Mukesh Singh S/o Shri Harjeet Singh, Aged About 47 Years, R/o Kankariya, Purana Rto Office, Jaipur Road, District Ajmer.

48. Mahendra Kumar Goda S/o Shri Chand Mal Goda, Aged About 45 Years, R/o 355-F, H.b.un. (Ex.), District Ajmer.

49. Prakash Tahiliani S/o Shri Gurmukh Singh, Aged About 54 Years, R/o G-74 G, Block Vaishali Nagar, District Ajmer.

50. Verendra Singh Rathore S/o Shri Ummed Singh Rathore, Aged About 50 Years, R/o 8, Anapurna Civil Lines Harbilas, Sharda Marg, District Ajmer.

51. Rajeev Sharma S/o Shri Parmatma Swroop Sharma, Aged About 50 Years, R/o 38, Sarveshwar Nagar, Lohakhan, District Ajmer.

52. Jayant Kumar Sharma S/o Late Shri Radheyshyam Sharma, Aged About 49 Years, R/o 171, B.k. Kaul Nagar, Sector-1, District Ajmer.

53. Bhagchand Nawal S/o Late Shri Lalaram Nawal, Aged About 54 Years, R/o Village Bhudol, Via Gagavana, District Ajmer.

54. Sudhir Kumar Sahawalia S/o Shri Heera Lal, Aged About 49 Years, R/o House No. 147/32, Jawahar Jadhughar Colony, District Ajmer.

55. Abhijeet Singh Yadav S/o Shri Mohan Singh Yadav, Aged About 42 Years, R/o State Bank Colony, Baghsuri House Ke Piche, Jaipur Road, District Ajmer.

56. Roopesh Kumar S/o Late Shri Yatish Chandra, Aged About 48 Years, R/o 885/32 Laxman Bhawan, Laxman Chouk, Jadugar, District Ajmer.

[2023/RJJD/007424] (5 of 10) [CW-18754/2022]

57. Smt. Suman Tak W/o Shri Vinod Sankhla, Aged About 43 Years, R/o Shringar Chanwari, Bhajanganj, District Ajmer.

58. Anil Kumar S/o Shri Budha Ram, Aged About 45 Years, R/o 47/44 Gandhi Nagar Dhola Mata, District Ajmer.

59. Anil Kumar Sharma S/o Late Shri Jeevan Ram Sharma, Aged About 45 Years, R/o Ramgrah, Tehsil Masuda, District Ajmer.

60. Mukul Verma S/o Shri Ratan Lal Verma, Aged About 47 Years, R/o 1149/19, Balupura Road Nagra, District Ajmer.

61. Parmod Lodha S/o Shri Dharm Chand Lodha, Aged About 52 Years, R/o 216, Gyan Vihar Colony, District Ajmer.

62. Smt. Rupa W/o Late Shri Bhanwara Ram Jakha, Aged About 55 Years, R/o 16, Sarswati Nagar, Kayad Road, Ghoogra, Ajmer.

63. Rajesh Kumar Sharma S/o Shri Ram Charan Sharma, Aged About 62 Years, R/o 149, Scheme No. 5, Mangal Vihar, Alwar.

64. Gresh Kumar Agarwal S/o Shri Bhogi Ram, Aged About 55 Years, R/o 324, New Adrash Colony, District Alwar.

65. Kamal Dubey S/o Shri Manmohan Dube, Aged About 52 Years, R/o C-88, Hasan Kha, Mewati Nagar, District Alwar.

66. Dharm Singh Meena S/o Shri Vijay Singh Meena, Aged About 51 Years, R/o Rupbas, Tehsil And District Alwar.

67. Mukesh Saini S/o Shri Prem Prakash Saini, Aged About 41 Years, R/o 275, Scheme No. 04, Rajendra Nagar, District Alwar.

68. Jitendra Bahadur Pal S/o Shri Devi Sharan Pal, Aged About 52 Years, R/o 3/705, Kala Kunwa, District Alwar.

69. Punya Ram Meena S/o Shri Ramdhan Meena, Aged About 52 Years, R/o Village Baveli, Post Reeni, District Alwar.

70. Vikram Singh Gill S/o Shri Amreek Singh, Aged About 44 Years, R/o 4 Ka 40, Shivaji Park, District Alwar.

71. Hitesh Chand Chandrul S/o Shri Bilas Chandrul, Aged About 49 Years, R/o 367, Scheme No. 8, District Alwar.

72. Manoj Kumar Sharma S/o Shri Ashok Kumar Sharma, Aged About 46 Years, R/o 1/254 Kala Kua, Housing Board, District Alwar.

73. Savita Sharma W/o Shri Dinesh Sharma, Aged About 45

[2023/RJJD/007424] (6 of 10) [CW-18754/2022]

Years, R/o F-52, Vivekanand Nagar, District Alwar.

74. Vipul Vyas S/o Shri Surendra Dutt Vyas, Aged About 46 Years, R/o 25, Keshav Nagar, Scheme No. 13, District Alwar.

75. Mahendra Kr. Meena S/o Shri Jagdish Prasad Meena, Aged About 50 Years, R/o 123, Indira Colony, Near S.p. Kothi, District Alwar.

76. Ramkhiladi Verma S/o Shri Nanak Ram, Aged About 52 Years, R/o Village Maharajpura, Post Bara Madkol, Tehsil Malkheda, District Alwar.

77. Smt. Dulari Devi W/o Tara Chand Saini, Aged About 46 Years, R/o 2/233 Neb Exction Transport Nagar, District Alwar.

78. Hemant Kumar S/o Shri Chand, Aged About 45 Years, R/o Plot No. 06, Gulab Bag, Agarwal Dharm Shala Ke Samne, Bus Stand, District Alwar.

79. Bijendra Kumar S/o Shri Kanhaiya Lal, Aged About 55 Years, R/o Civil Line Near Gopal Talkies, District Alwar.

80. Manjeet Singh S/o Shri Omprakash, Aged About 48 Years, R/o Mathura Gate Ke Bahar, Golbagh Road, District Bharatpur.

81. Manoj Kumar S/o Shri Swaran Singh, Aged About 42 Years, R/o 317, Rajendra Nagar, District Bharatpur.

82. Neetu Sharma S/o Shri Gourav Parashar, Aged About 37 Years, R/o C-131, Ranjit Nagar, District Bharatpur.

83. Shivram Yadav S/o Shri Yadram Yadav, Aged About 53 Years, R/o B-31, Javahar Nagar, District Bharatpur.

84. Jay Singh Choudhary S/o Shri Jatan Singh Choudhary, Aged About 39 Years, R/o Zp-14, Krishna Nagar, District Bharatpur.

85. Rambeer Singh S/o Shri Harprasad, Aged About 55 Years, R/o Pushp Vatika Colony, Saras Hotel Ke Pass, District Bharatpur.

86. Hemant Sharma S/o Shri Laxman Prasad Sharma, Aged About 44 Years, R/o Devi Kunj Mohalla, Gopal Garh, Seth Ka Math, District Bharatpur.

87. Sukhveer Singh Chhonker S/o Shri Moolchand, Aged About 48 Years, R/o Gram Gudawali, Tehsil Nadbai,

[2023/RJJD/007424] (7 of 10) [CW-18754/2022]

District Bharatpur.

88. Udayveer Singh S/o Shri Beniram Verma, Aged About 50 Years, R/o 499, Krishna Nagar, District Bharatpur.

89. Dhara Singh Meena S/o Shri Badri Meena, Aged About 51 Years, R/o Village Sewa, Tehsil Wajirpur, District Sawaimadhopur.

90. Mithilesh Kumar Gurjar S/o Shri Ladhu Ram Dhabhai, Aged About 51 Years, R/o Chouth Ka Barwara, District Sawai Madhopur.

91. Kalmi Ram Meena S/o Shri Kailash Meena, Aged About 55 Years, R/o Village Bamanavas, Tehsil Bamanwas, District Sawaimadhopur.

92. Ram Singh Meena S/o Shri Ram Meena, Aged About 55 Years, R/o Shivkaran Nagar, Kherda, District Sawaimadhopur.

93. Ashok Basendra S/o Shri Amar Singh, Aged About 52 Years, R/o Village, Kuyardha Kallan, Teshil Hindaun, District Karuali.

94. Kaila Sahay Meena S/o Shri Ramroop Meena, Aged About 50 Years, R/o Village Beejalwara, Tehsil Todabhim, District Karuali.

95. Prabhu Dayal Soni S/o Shri Krishan Kumar Soni, Aged About 48 Years, R/o Vpo Suroth, Tehsil Hindaun City, District Karauli.

96. Kailsash Chandra Gupta S/o Shri Ram Kunwar Gupta, Aged About 67 Years, R/o 569-, Talwandi, Kota.

97. Aditya Kumar Kaushik S/o Shri K.l. Kaushik, Aged About 66 Years, R/o 313, Shopping Centre Kota.

98. Poonam Chand Gupta S/o Late Shri Rampratap Gupta, Aged About 66 Years, R/o A 703, Indra Vihar, Jain Mandir Street, Kota.

99. Girdhari Lal Meena S/o Shri Prabhu Lal Meena, Aged About 47 Years, R/o V/p Budhadeet, Teshil Digod, District Kota.

100. Nathuram Godara S/o Shri Budhram Godara, Aged About 71 Years, R/o 138, Rajiv Gandhi Nagar Kota.

101. Girdhar Gopal S/o Shri Bhawani Sharama, Aged About 66 Years, R/o 101, Tilak Nagar, Chavni Chorha, Kota.

[2023/RJJD/007424] (8 of 10) [CW-18754/2022]

102. Devendra Joshi S/o Shri Narayan Joshi, Aged About 49 Years, R/o 849-B, Shrinath Puram, District Kota.

103. Raghav Sharma S/o Shri Vishnu Dutt Sharma, Aged About 49 Years, R/o 21, Vivekanand Colony, Civil Lines, District Tonk.

104. Shivji Lal Dhobi S/o Late Shri Jagdish Prasad, Aged About 47 Years, R/o V/p Kanwara, Tehsil Dooni, District Tonk.

105. Hansraj Meena S/o Shri Amba Lal Meena, Aged About 52 Years, R/o V/p Rohit, Tehsil Uniara, District Tonk.

106. Bajrang Lal Khichar S/o Shri Kalyan Sahai, Aged About 49 Years, R/o Ward No. 25 Todi Nagar Ke Samne, Sanwali Road, District Sikar.

107. Devendra Kumar Sunda S/o Shri Ramchandra Singh, Aged About 50 Years, R/o 17 Ramnagar, Ward 57, Navalgarh Road, District Sikar.

108. Bansi Ram Meena S/o Shri Laxman Ram Meena, Aged About 52 Years, R/o Village Basva, District Dausa.

109. Gaurav Sexana S/o Shri Ganesh Chand Sexsena, Aged About 38 Years, R/o Goshta, G.t. Road, District Dhoulpur.

110. Madan Singh S/o Shri Shankar Singh, Aged About 72 Years, R/o B-175, Indra Nagar, District Jhunjhunu.

111. Banwari Lal S/o Shri Jhyntha Ram, Aged About 70 Years, R/o Vill. Post Bhojasar, Via Nua, District Jhunjhunu.

112. Ramesh Kumar Mehata S/o Shri G.d. Mehta, Aged About 69 Years, R/o B 34, Assrswary Nagar, Ravasa Radi, Jhalawar.

113. Ram Vilas Gupta S/o Shri Late Shri Chunni Lal Gupta, Aged About 63 Years, R/o 20A, Godam, Jhalawar.

----Petitioners Versus

1. State Of Rajasthan, Through The Additional Chief Secretary, Department Of Transport, Secretariat, Jaipur, Rajasthan, 302005.

2. The Commissioner, Department Of Rajasthan Transport, 409, Sahakar Marg, Jyothi Nagar, Lalkothi, Jaipur, Rajasthan 302005.

----Respondents

[2023/RJJD/007424] (9 of 10) [CW-18754/2022]

For Petitioner(s) : Mr. Ankur Mathur with Mr. Harshvarshan Thanvi For Respondent(s) : Mr. Sudhir Tak, AAG with Mr. Saransh Vij & Ms. Priyanka Bhootra

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

27/03/2023

Heard learned counsel for the parties.

The present writ petition has been filed with the following

prayers:-

"(a) The record of the case may kindly called.

(b) The respondents may be directed to refix the pay scale of the post of Motor Vehicle Sub Inspectors at par to that with the posts of Mechanics in Rajasthan Police Forensic Science Subordinate Service, Instructor in ITI and Mechanical Foreman in Mines and Geology Department (i.e. pay scale of Rs.) w.e.f. the date of entry in service;

(c) The respondents may be directed to grant the benefit of revised pay scale to the petitioners as per the Notification dated 06.04.2013 (Annex.11) w.e.f. 01.09.2008 along with interest to the tune of 12 percent per annum;

(d) That the respondents may further be directed to grant all consequential benefits in accordance with law;"

Learned counsel for the petitioners submits that the

controversy involved in the present case is squarely covered by a

judgment of this Court in S.B. Civil Writ Petition

No.1723/2001 "Vinay Bansal & Ors. Vs. State of Rajasthan

& Anr." decided on 28.05.2015. Learned counsel further submits

[2023/RJJD/007424] (10 of 10) [CW-18754/2022]

that the matter has attained finality as the appeal against the

order dated 28.05.2015 has been affirmed by the Division Bench

vide judgment dated 23.11.2017 and the S.L.P against the

Division Bench judgment dated 23.11.2017 has also been

dismissed vide order dated 03.05.2019. He submits that the

review petition and thereafter curative petition against the order

of the Hon'ble Supreme Court dated 03.05.2019 too was rejected.

In these circumstances, the learned counsel for the petitioners

submits that the petitioners are entitled to the same relief which

was extended by the Department in the case of Vinay Bansal

(supra).

Learned counsel for the respondents is not in a position to

dispute the submissions made by the learned counsel for the

petitioners.

In view of the discussions made above, the writ petition

merits acceptance and the same is allowed in terms of the order

passed by this Court in the case of Vinay Bansal (supra) on

28.05.2015. The respondents are directed to extend the benefits

accruing to the petitioners within a period of two months from the

date of receipt of the certified copy of this order.

(VINIT KUMAR MATHUR),J 55-/Vivek/-

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