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Jayant Kumar Ajmera vs The Development Officer ...
2023 Latest Caselaw 2425 Raj

Citation : 2023 Latest Caselaw 2425 Raj
Judgement Date : 22 March, 2023

Rajasthan High Court - Jodhpur
Jayant Kumar Ajmera vs The Development Officer ... on 22 March, 2023
Bench: Pushpendra Singh Bhati
                                   [2023/RJJD/007225]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                    S.B. Civil Writ Petition No. 2222/2023

                                   Jayant Kumar Ajmera S/o Shri Madanlal Ajmera, Aged About 52
                                   Years, R/o 7 M 7, Rc Vyas Colony, Bhilwara, Rajasthan.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       The Development Officer, Panchayat Samiti, Suvana,
                                            Tehsil And District Bhilwara.
                                   2.       Gram Panchayat Palari, Panchayat Samiti, Suvana, Tehsil
                                            And District Bhilwara, Through Sarpanch / Secretary,
                                            Gram Panchayat Palari.
                                                                                                    ----Respondents


                                   For Petitioner(s)          :    Mr. Ankur Mathur



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                        Order

                                   22/03/2023

                                         Issue notice to the respondents, returnable within a period of

                                   four weeks.

                                         In the meanwhile, effect and operation of the proposal dated

                                   05.01.2022 (Annexure 5) and judgment / order dated 21.12.2022

                                   (Annexure 10) passed by learned Additional District Collector,

                                   Bhilwara, qua the petitioner, shall remain stayed.



                                                                  (DR. PUSHPENDRA SINGH BHATI), J.

84-Zeeshan

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