Citation : 2023 Latest Caselaw 2155 Raj
Judgement Date : 13 March, 2023
[2023/RJJD/006552]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 1078/2022
1. State Of Rajasthan, Through Its Secretary, Medical And Health Services, Government Of Rajasthan Secretariat, Jaipur.
2. Director (Non Gazetted), Medical And Health Services, Government Of Rajasthan Health Bhawan, Jaipur.
3. Chief Medical And Health Officer, Bhilwara.
4. District Reproductive And Child Health Officer, Bhilwara.
5. The Nursing Superintendent, Anm Training Centre, Bhilwara.
6. Zila Parishad Bhilwara, Through Its Chief Executive Officer.
----Appellants Versus Kalu Khatik S/o Shri Prabhulal Khatik, Aged About 34 Years, Resident Of Mali Mohalla, Bhagwanpura Road, Kotri, Tehsil Kotri, District Bhilwara (Raj.).
----Respondent
For Appellant(s) : Mr. Rajat Arora, for Mr. K.S. Rajpurohit, AAG.
For Respondent(s) : --
HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE KULDEEP MATHUR
Judgment
13/03/2023
Learned counsel for the State would submit that due to
subsequent development, he does not wish to press this appeal.
Accordingly, the present Special Appeal (Writ) is dismissed as
not pressed.
(KULDEEP MATHUR),J (MANINDRA MOHAN SHRIVASTAVA), ACJ
16-Prashant/-
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