Rajasthan High Court - Jodhpur

Chenaram Godara vs State Of Rajasthan ... on 1 March, 2023

Bench: Vinit Kumar Mathur

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13536/2021

Jugal Kishor Purohit S/o Shri Bhanwar Lal Purohit, Aged About 38 Years, Resident Of Shastri Colony, Borawar, Tehsil Makrana, District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Health Bhawan, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Nagaur.

4. The Medical Officer In-Charge, Community Health Centre Borawar, Block And Panchayat Samiti Makrana, District Nagaur.

5. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

----Respondents Connected With S.B. Civil Writ Petition No. 13126/2021 Manju Chouhan W/o Norang Lal Chouhan, Aged About 41 Years, Govt. Upper Primary School Ke Pass Satda, Churu, Dist. Churu, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Jaipur, Rajasthan.

2. The Director (Non Gazetted), Medical And Health Services Department, Jaipur, Rajasthan.

3. Chief Executive Officer, Zila Parishad Churu, District Churu, Rajasthan.

4. Chief Medical And Health Officer, Ratangarh, Dist. Churu, Rajasthan.

----Respondents

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S.B. Civil Writ Petition No. 13133/2021 Kheta Ram Choudhary S/o Purkha Ram Choudhary, Aged About 43 Years, R/o Saiyo Ki Dhani, Bhana Magara, Dandali, Tehsil Sindhari Dist. Barmer

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Jaipur, Rajasthan

2. The Director, (Non Gazetted) Medical And Health Services Department, Jaipur, Rajasthan

3. Chief Executive Officer, Zila Parishad Barmer, District Barmer, Rajasthan

4. Chief Medical And Health Officer, Barmer, Dist. Barmer, Rajasthan

5. Block Chief Medical And Health Officer, Balotra, Dist.

Barmer, Rajasthan

----Respondents S.B. Civil Writ Petition No. 13139/2021 Subhash Chouhan S/o Heera Lal Chouhan, Aged About 36 Years, R/o Village Satra, Churu, Dist. Churu, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Jaipur, Rajasthan.

2. The Director, (Non Gazetted) Medical And Health Services Department, Jaipur, Rajasthan.

3. Chief Executive Officer, Zila Parishad Churu, District Churu, Rajasthan.

4. Chief Medical And Health Officer, Ratangarh, Dist. Churu, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13179/2021 Ramesh Kumar S/o Sh. Balram, Aged About 34 Years, Resident Of Village And Post Rasuwala, Tehsil Sangaria, District Hanumangarh (Rajasthan).

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----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gaz), Medical And Health Services, Rajasthan, Jaipur.

3. Chief Medical And Health Officer, District Hanumangarh.

4. Block Chief Medical And Health Officer, Sangaria, District Hanumangarh.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

6. Geeta Bai, Pharmacist, At Present Post At Chief Medical Officer Sriganganagar, District Sriganganagar.

----Respondents S.B. Civil Writ Petition No. 13191/2021 Vasundhara Sihag D/o Shri Ramdev Ram Sihag W/o Rajveer, Aged About 36 Years, Harpalu Tal, Tehsil Rajgarh, District Churu, At Present Posted As Gnm At Community Health Center, Ratannagar, Churu.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Ratangarh, Churu.

4. Block Chief Medical And Health Officer, Churu, District Churu.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13205/2021 Sulochana W/o Shri Balveer Singh, Aged About 42 Years, Resident Of Village Bhadsar Kandhlan, Teh Taranagar, Distt Churu, At Present Working As Anm, Sub-Center Mehlana, Teh Rajgarh, District Churu.

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----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director, Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, District Churu.

4. Block Chief Medical And Health Officer, Rajgarh, District Churu.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13209/2021 Santosh W/o Shri Vijaypal D/o Bhagirath, Aged About 41 Years, Resident Of Village Ranasar, Tehsil Navalgarh District Jhunjhunu. At Present Posted As A.n.m. Sub Centre Mundariya Bada, Chc Bhadra District Hanumangarh.

----Petitioner Versus

1. The State Of Rajasthan, Through Secretary, Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Hanumangarh.

4. Block Chief Medical Officer, Bhadra, District Hanumangarh.

5. Sarita, A.n.m. Sub Centre Dhani Punia, Division Fatehpur, District Sikar.

6. Shri Balwan Punia, Mla, Bhadra District Hanumangarh.

----Respondents S.B. Civil Writ Petition No. 13210/2021 Shakuntala W/o Shri Ummed Singh, Aged About 54 Years, Resident Of Sadulpur, Tehsil Rajgarh, District Churu, At Present Posted As Female Health Worker At Community Health Center Rajgarh, Sadulpur, Churu.

----Petitioner

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Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Ratangarh, Churu.

4. Block Chief Medical And Health Officer, Rajgarh, District Churu.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13218/2021 Vimla Devi W/o Shri Suresh Kumar, Aged About 47 Years, Resident Of Kandran, Post Than Mathui, Tehsil Rajgarh, District Churu, At Present Posted As Anm At Sub Health Center, Kadiya, Ratangarh, Churu.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Ratangarh, Churu.

4. Block Chief Medical And Health Officer, Ratangarh, District Churu.

5. Development Officer, Panchayat Samiti, Ratangarh, Churu.

6. Roopa, Anm, Posted At Sub Health Center, Bhinchari, Ratangarh, Churu.

----Respondents S.B. Civil Writ Petition No. 13222/2021 Rajbala W/o Shri Amir Singh, Aged About 55 Years, Resident Of Chandgothi, Tehsil Rajgarh, District Churu, At Present Posted As Anm At Sub Health Center, Sawar, Tehsil Sardarshar, Churu.

----Petitioner Versus

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1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Ratangarh, Churu.

4. Block Chief Medical And Health Officer, Sardarshahar, District Churu.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13224/2021 Babu Lal Harijan S/o Sh. Rai Chand, Aged About 57 Years, Resident Of Jahajpur, Dist. Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur.

2. The Director, Medical And Health Services, Jaipur.

3. The Chief Medical And Health Officer, Bhilwara.

----Respondents S.B. Civil Writ Petition No. 13225/2021 Rukmani D/o Shri Chuna Ram Jat W/o Shri Rajkumar Nehra, Aged About 34 Years, By Caste Jat, R/o Village Banra, Tehsil Taranagar, District Churu. At Present Posted As A.n.m. Sub Health Centre, Keu Phc Upani, District Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Department Of Medical And Health Government Of Rajasthan, Secretariat, Jaipur.

2. Director, Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Bikaner.

4. Block Chief Medical Officer, Sri Dungargarh, District Bikaner.

----Respondents

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S.B. Civil Writ Petition No. 13234/2021 Mini W/o Shri Arif Mohammed, Aged About 40 Years, 54 Panchwati, District Chittorgarh.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary To The Government, Medical And Health (Group-Ii) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. Principal Secretary, Rural Development And Panchayati Raj Department, Rajasthan, Jaipur.

3. Director (Non-Gazated), Department Of Medical And Health Services, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13240/2021 Dala Ram S/o Narayan Lal, Aged About 36 Years, R/o Kumaharo Ka Mohalla, Ward No 6, Pachpadra, District Barmer, Rajasthan

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Jaipur, Rajasthan.

2. The Administration Deputy Secretary, Medical And Health Group-2 Department And Panchayati Raj (Medical) Department, Jaipur, Rajasthan.

3. Chief Executive Officer, Zila Parishad Barmer, District Barmer, Rajasthan

4. Chief Medical And Health Officer, Barmer, Rajasthan.

5. Senior Medical Officer, Public Health Centre Pachapadra, District Barmer

----Respondents S.B. Civil Writ Petition No. 13242/2021 Bimla Devi W/o Shri Satyawan, Aged About 44 Years, By Caste Jat, Resident Of Amarpura, Tehsil Bhadra District Hanumangarh. At Present Posted As A.n.m. Chc Bhadra District Hanumangarh.

----Petitioner Versus

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1. State Of Rajasthan, Through Secretary, Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Hanumangarh.

4. Block Chief Medical Officer, Bhadra, District Hanumangarh.

5. Suresh Kumari, A.n.m. Sub Centre Mokhampura, Mahajan, Loonkaransar District Bikaner.

6. Shri Balwan Punia, Mla, Bhadra District Hanumangarh.

----Respondents S.B. Civil Writ Petition No. 13245/2021 Kaushlya Choudhary W/o Sh. Surendra Singh, Aged About 52 Years, Resident Of Village Sangana, Tehsil Sayla, District Jalore (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Rajasthan, Jaipur.

2. Director, Medical And Health Services, Tilak Marg, Jaipur, Rajasthan.

3. Chief Medical And Health Officer, District Jalore, Rajasthan.

4. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13252/2021 Rekha Khatri D/o Bhanwar Lal Khatri, Aged About 31 Years, Resident Of Pinjaro Ki Gali Behind Of Pinjaro Ki Badi Mazid, Jalore District Jalore (Raj.). Presently Working As A.n.m. At Sub Center Anvaloj, Jalore, District Jalore.

----Petitioner Versus

1. State Of Rajasthan, Through The Additional Chief Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

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2. The Deputy Secretary, Of Medical And Health (Group-Ii) Department, Government Of Rajasthan, Jaipur.

3. The Director, Medical And Health Services, Rajasthan, Jaipur.

4. The Chief Medical And Health Officer, Jalore.

----Respondents S.B. Civil Writ Petition No. 13253/2021 Dinesh Kumar S/o Late Shri Banwarilal Meena, Aged About 35 Years, Resident Of Ratan Nagar, District Churu, At Present Posted As Nurse Gr.ii At Community Health Center, Ratannagar, Churu.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Ratangarh, Churu.

4. Block Chief Medical And Health Officer, Churu, District Churu.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13255/2021

1. Ramu Devi Sengada W/o Laxman Lal, Aged About 53 Years, R/o Mukam Post Aarawara Tehsil Jhotri Presently Working As Anm At Community Health Center Dungersaran District Dungurpur Rajasthan.

2. Rekha Damor S/o Kantilal Damor, Aged About 33 Years, R/o Mukam Post Bawri Tehsil Chikhali Dungerpur Presently Worling As Anm At Sub Health Center Badgama District Dungurpur Rajasthan

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Medical And Health Government Of Rajasthan Jaipur

2. The Director (Addministration), The Department Of

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Medical And Health Government Of Rajasthan, Jaipur.

3. Chief Health And Medical Officer, Dungerpur District Dungerpur

4. The Community Health Center, Dungersaran District Dungurpur Rajasthan

5. The Sub Health Center, Badgama District Dungurpur Rajasthan

----Respondents S.B. Civil Writ Petition No. 13257/2021 Kavita Choudhary W/o Shri Vijay Singh, Aged About 44 Years, Resident Of Kalri, Tehsil Rajgarh, District Churu. At Present Posted As Anm At Sub Health Center, Surajansar, Sri Dungargarh, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Bikaner.

4. Block Chief Medical And Health Officer, Sri Dungargarh, District Bikaner.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13275/2021 Anju Bhargav D/o Dhansukh Bhargav, Aged About 46 Years, R/o Narsingh Awas No. 4, Hospital Quarter, Kuchaman City, District Nagaur

----Petitioner Versus

1. State Of Rajasthan, Through Secretary To The Government, Medical And Health (Group-Ii) Department, Government Of Rajasthan, Secretariate, Jaipur (Raj.)

2. Principal Secretary, Rural Development And Panchayati Raj Department, Rajasthan, Jaipur

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3. Director (Non Gazeted), Department Of Medical And Health Services, Rajasthan Jaipur

4. Chief Medical And Health Officer, Nagaur

----Respondents S.B. Civil Writ Petition No. 13313/2021 Mota Ram Choudhary S/o Vela Ram Choudhary, Aged About 51 Years, Near Vivek School, Bali, Tehsil Bali, District Pali.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur.

2. The Director, Medical And Health Services, Jaipur.

3. The Chief Medical And Health Officer, Pali.

----Respondents S.B. Civil Writ Petition No. 13318/2021 Ashok Kumar Joshi S/o Shri Badri Narayan Joshi, Aged About 54 Years, By Caste Joshi, R/o - Samdari, District Barmer (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. The Director, Medical, Health And Family Welfare Services, Jaipur (Raj.).

3. Kailash Chadnra Borana, Male Nusre Grade-I, Phc, Puniyon Ki Pyau, Mandore, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 13325/2021 Subhita Kumari W/o Shri Ramesh Chandra, Aged About 35 Years, Resident Of Village Motisar, District Jhunjhunu. Permanent Resident Of District Churu.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary To The Government, Medical And Health (Group-Ii) Department, Government Of Rajasthan, Secretariate, Jaipur (Raj.).

2. Principal Secretary, Rural Development And Panchayati

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Raj Department, Rajasthan, Jaipur.

3. Director (Non-Gazetted), Department Of Medical And Health Services, Rajasthan, Jaipur

4. Nilam Kumari, Female Health Worker, Posted At Present Adhikshak Rajkiya Sampresan And Kishore Grah, District Tonk.

----Respondents S.B. Civil Writ Petition No. 13328/2021 Saroj Kanwar W/o Shri Satyveer Singh Kumawat, Aged About 41 Years, Resident Of A.v.n. School, Village Chokhla, District Barmer (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary Department Of Medical And Health Department Secretariat, Jaipur.

2. The Director (Non-Gazetted), Medical And Health Services, Government Of Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, District Barmer.

4. The Chief Medical Officer, Block Baytu, District Barmer.

5. Heero, Presently Working On The Post Of Anm At Sub Centre, Panwario Ka Tala, Leelasar, District Barmer.

----Respondents S.B. Civil Writ Petition No. 13338/2021 Manju Sheela D/o Shri Tola Ram, Aged About 37 Years, By Caste Meghwal, Resident Of Near Gagariya Kuan, Thelasar, Tehsil And District Churu (Rajasthan).

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur (Rajasthan).

2. The Director (Non-Gazzetted), Medical And Health Services, Rajasthan, Govt. Of Rajasthan, Jaipur.

3. Chief Medical And Health Officer, Sri Ganganagar (Rajasthan).

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----Respondents S.B. Civil Writ Petition No. 13347/2021 Nootan Kumar Bairwa S/o Shri Rang Lal Bairwa, Aged About 41 Years, Resident Of House No. 267, Ward No. 33, Tehsil- Gangapur City, District- Sawai Madhopur, Presently Posted As Nurse Grade-Ii, At Govt. Health Centre, Sameja, Sri Ganganagar (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur (Rajasthan).

2. The Director (Non-Gazzetted), Medical And Health Services, Rajasthan, Govt. Of Rajasthan, Jaipur.

3. Chief Medical And Health Officer, Sri Ganganagar (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 13353/2021 Surendra Kumar Sharma S/o Satyaswaroop Sharma, Aged About 41 Years, R/o At Present Working As Lab Technician At P.hc. Chindaliya Block Makrana District Nagaur

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Rural Development And Panchayati Raj Rajasthan, Jaipur

2. Director, Medical And Health Services, Rajasthan, Jaipur

3. Secretary, Department Of Medical And Health, Rajasthan Jaipur

4. Director, Directorate, Medical, Health And Family Welfare Services, Rajasthan, Jaipur.

5. Additional Director (Administration), Medical And Health Services, Tilak Marg, Jaipur

6. Chief Medical And Health Officer, Nagaur, District Nagaur

7. Block Chief Medical And Health Officer, Block Makrana, District Nagaur

----Respondents

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S.B. Civil Writ Petition No. 13355/2021 Sona Devi W/o Ravindra Kumar, Aged About 33 Years, R/o Ward No 23, Ganeshpura Bas, Bhadra, District Hanumangarh (Raj.), Presently Working As Anm At Community Health Center, Bhadra, District Hanumangarh

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Secretariat, Jaipur, Rajasthan

2. The Director (Non-Gazetted), Directorate, Department And Medical And Health Services, Rajasthan, Jaipur

3. The Chief Medical And Health Officer, Hanumangarh, District Hanumangarh

4. The Principal Secretary, Department Of Rural Development And Panchayati Raj, Government Secretariat, Rajasthan, Jaipur

5. Pooja, Through Sub-Center Gogad, District Jaisalmer

----Respondents S.B. Civil Writ Petition No. 13356/2021 Naveen Jhajhariya S/o Shri Om Prakash Jhajhariya, Aged About 39 Years, Resident Of 35, Ward No. 1, Vpo, Janana, Jhajhadiya Ka Bass, Bhadra, District Hanumangarh (Raj.). Presently Working As Nurse Grade Ii At Community Health Center, Bhadra, District Hanumangarh.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Secretariat, Jaipur, Rajasthan.

2. The Director (Non-Gazetted), Directorate, Department And Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Hanumangarh, District Hanumangarh.

4. The Principal Secretary, Department Of Rural Development And Panchayati Raj, Government Secretariat, Rajasthan, Jaipur.

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5. Anil Kumar, Through Primary Health Center, Thirana, Block Nohar, District Hanumangarh.

----Respondents S.B. Civil Writ Petition No. 13360/2021 Santosh Rawat W/o Shri Pushpendra Singh Maratha D/o Shri Anand Singh Rawat, Aged About 35 Years, Ward No. 13, Byawar Road Chungi Naka, Asind Bhilwara, Asind, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Medical And Health Department, Rajasthan, Secretariat, Jaipur.

2. The Director, Medical And Health Department, Jaipur, Rajasthan.

3. The Chief Medical And Health Officer, District Bhilwara, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13363/2021 Suresh Kumar Swarnkar S/o Shri Bheru Lal Swarnkar, Aged About 30 Years, Chhipo Ka Mohalla, Tehsil Jahazpur, District Bhilwara, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

2. The Additional Director (Admn.), Medical And Health Services, Jaipur.

3. The Chief Medical And Health Officer, Bhilwara, District Bhilwara, Rajasthan.

4. The Senior Medical Officer-In-Charge, Community Health Center, Jahazpur, District Bhilwara, Rajasthan.

5. Ashok Kumar Meena, Nurse Grade-I, Community Health Center, Jahazpur, District Bhilwara, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13365/2021 Ompal Singh S/o Shri Rajender Singh, Aged About 35 Years, R/o Village - Raidhana, Tehsil - Ladnu District Nagaur (Raj.).

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----Petitioner Versus

1. The State Of Rajasthan, To The Secretary, Department Of Rural Development And Panchayati Raj., Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director (Non Gazetted), Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Nagaur, District Nagaur.

----Respondents S.B. Civil Writ Petition No. 13366/2021 Savitree W/o Prahlad, Aged About 31 Years, 586, Villae Barwali, Post Barwali, Tehsil Nohar, District Hanumangarh (Raj.). Presently Working As Anm At Community Health Center, Bhadra, District Hanumangarh.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Secretariat, Jaipur, Rajasthan.

2. The Director (Non-Gazetted), Directorate, Department Of Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Hanumangarh, District Hanumangarh.

4. The Principal Secretary, Department Of Rural Development And Panchayati Raj, Government Secretariat, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13367/2021 Shakuntala W/o Ramniwas, Aged About 34 Years, Village And Post Jatan, Tehsil Bhadra, District Hanumangarh (Raj.) Presently Working As Anm At Sub Health Center, Rakhi, Malsisar, Tehsil Bhadra, District Hanumangarh.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Secretariat, Jaipur,

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Rajasthan.

2. The Director (Non-Gazetted), Directorate, Department Of Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Hanumangarh, District Hanumangarh.

4. The Principal Secretary, Department Of Rural Development And Panchayati Raj, Government Secretariat, Rajasthan, Jaipur.

5. Savita Kumari, Through Sub Health Center, Singhana, Deedwana, District Nagaur.

----Respondents S.B. Civil Writ Petition No. 13378/2021 Smt. Sangeeta Sharma W/o Surendra Kumar Sharma, Aged About 37 Years, R/o At Present Working As Female Health Worker At Sub Health Centre Aasrava P.h.c. Manana Block Makrana District Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

2. Director, Medical And Health Services, Rajasthan, Jaipur.

3. Secretary, Department Of Medical And Health, Rajasthan, Jaipur.

4. Director, Directorate, Medical, Health And Family Welfare Services, Rajasthan, Jaipur.

5. Additional Director (Administration), Medical And Health Services, Tilak Marg, Jaipur.

6. Chief Medical And Health Officer, Nagaur, District Nagaur.

7. Block Chief Medical And Health Officer, Block Makrana, District Nagaur.

----Respondents S.B. Civil Writ Petition No. 13401/2021 Sangeeta D/o Shri Netram W/o Jaipal, Aged About 34 Years, Sawai Chhani, Tehsil Bhadra, District Hanumangarh, At Present Posted As Anm At Sub Health Center, Gadhi Chhani, Bhadra, District Hanumangarh.

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----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Teilak Marg, Jaipur.

3. Chief Medical And Health Officer, Hanumangarh.

4. Block Chief Medical And Health Officer, Bhadra, District Hanumangarh.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13404/2021 Jitender Mangoliya S/o Dayanand Mangoliya, Aged About 35 Years, R/o Main Road, Chawani Kota.

----Petitioner Versus

1. State Of Rajasthan, Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

2. Director, Medical And Health Services, Rajasthan, Jaipur.

3. Secretary, Department Of Medical And Health, Rajasthan, Jaipur.

4. Director, Directorate, Medical, Health And Family Welfare Services, Rajasthan, Jaipur.

5. Additional Director (Administration), Medical And Health Services, Tilak Marg, Jaipur.

6. Chief Medical And Health Officer, Kota, District Kota.

----Respondents S.B. Civil Writ Petition No. 13407/2021 Suman Kumari W/o Shri Raj Kumar D/o Shri Randhir Singh, Aged About 40 Years, Resident Of Village Sardarpura, Tehsil Rajgarh, District Churu And Presently Working On The Post Anm, Sub Health Centre, 5 B.b.a, Tehsil Padampur, District Sriganganagar (Raj.).

----Petitioner Versus

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1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur (Raj.).

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur (Raj.).

3. Chief Medical And Health Officer, Sriganganagar (Raj.).

4. Block Chief Medical And Haelth Officer, Padampur, District Sriganganagar.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur (Raj.).

----Respondents S.B. Civil Writ Petition No. 13423/2021 Vimla W/o Shri Bhagirath Ram, Aged About 36 Years, Resident Of Dhakho Ka Goliya, Kabuli, Tehsil Dhorimanna, District Barmer.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur.

2. The Director, Medical And Health Services, Jaipur.

3. The Chief Medical And Health Officer, Barmer.

4. Kamla, Present Posted As Auxiliary Nursing Midwife At Sub Health Center, Rohila East, Block, Dhorimanna, District Barmer.

----Respondents S.B. Civil Writ Petition No. 13439/2021 Pradeep Khant S/o Shri Ramdeo Khant, Aged About 42 Years, Resident Of Tripura Colony, Near Akashwani, Thikariya, District Banswara (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical, Health And Family Welfare Services, Govt. Secretariat, Jaipur (Raj.)

2. Director (Non Gazatte), Medical, Health And Family Welfare Services, Swasthya Bhawan, Tilak Marg, Jaipur.

3. Additional Director, Medical, Health And Family Welfare

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Services, Swasthya Bhawan, Tilak Marg, Jaipur.

4. Vijaykant Meena, Nurse Grade-Ii, Community Health Centre Prathvipura, District Pratapgarh (Raj.)

----Respondents S.B. Civil Writ Petition No. 13453/2021 Saroj W/o Ramesh Kumar, Aged About 42 Years, Khutania, Moi Purani, District Jhunjhunu.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Medical And Health Care, Jaipur, Rajasthan.

2. Director, Medical, Health And Family Welfare Department, Jaipur, Rajasthan.

3. Chief Medical And Health Officer, Jalore.

4. Chief Medical And Health Officer, Sirohi.

5. Chief Executive Officer, Zila Parishad, Jalore.

----Respondents S.B. Civil Writ Petition No. 13463/2021 Kamlesh Kumari W/o Surajbhan, Aged About 43 Years, Resident Of Gudan, Tehsil Rajgarh, District Churu, At Present Posted As Anm At Primary Health Center, Dhadheru Bhamuwan, Block Sujan Garh, District Churu. (Raj).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Churu.

4. Block Chief Medical And Health Officer, Sujan Garh, District Churu.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13506/2021 Manisha Shekhawat D/o Shishupal Singh Shekhawat W/o

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Bhishmnarayan Singh, Aged About 27 Years, By Caste Rajput, Resident Of Village Sirsu, Via Badu, Tehsil Makrana, Dist. Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur.

2. The Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

3. The Additional Director (Administration), Medical And Health Services, Government Of Rajasthan, Jaipur.

4. The Chief Medical And Health Officer, Nagaur.

----Respondents S.B. Civil Writ Petition No. 13507/2021 Suraj Katara D/o Shri Amrat Lal Katara, Aged About 40 Years, Mukam Post Venja Tehsil Jhotri Dungerpur Presently Working As Gnm At Primary Health Center Rastapal District Dungurpur Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary Department Of Medical And Health Government Of Rajasthan, Jaipur.

2. The Director (Administration), The Department Of Medical And Health Government Of Rajasthan, Jaipur.

3. Chief Health And Medical Officer, Dunerpur, District Dungerpur.

4. The Primary Health Center Rastapal, District Dungarpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13511/2021 Sangeeta Roat D/o Shri Lalu Ram, Aged About 31 Years, R/o Mukam Post Bodamali Tehsil Simalwara Presently Working As Anm At Sub Health Center Udriya (Dhangav) District Dungarpur Rajasthan.

----Petitioner Versus

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1. State Of Rajasthan, Through Principal Secretary Department Of Medical And Health Government Of Rajasthan, Jaipur.

2. The Director (Addminitration), The Department Of Medical And Health Government Of Rajasthan, Jaipur.

3. Chief Health And Medical Officer, Dungarpur District Dungarpur.

4. The Sub Health Center, Udriya (Dhangav) District Dungarpur Rajasthan.

----Respondents S.B. Civil Writ Petition No. 13610/2021 Smt. Pramila Kumari W/o Narendra Singh, Aged About 34 Years, R/o Village Govindsar Post Gadimala Tehsil Kolayat District Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

2. Director, Medical And Health Services, Rajasthan, Jaipur.

3. Secretary, Department Of Medical And Health, Rajasthan, Jaipur.

4. Director, Directorate, Medical, Health And Family Welfare Services, Rajasthan, Jaipur.

5. Additional Director (Administration), Medical And Health Services, Tilak Marg, Jaipur.

6. Chief Medical And Health Officer, Bikaner, District Bikaner.

7. Block Chief Medical And Health Officer, Block Kolayat, District Bikaner.

----Respondents S.B. Civil Writ Petition No. 13700/2021 Dilip Kumar S/o Mohan Lal, Aged About 51 Years, Resident Of Kumharo Ka Jaw, Falna, District Pali (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Additional Chief

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Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. The Deputy Secretary Of Medical And Health (Group-Ii) Department, Government Of Rajasthan, Jaipur.

3. The Director, Medical And Health Services, Rajasthan, Jaipur.

4. The Chief Medical And Health Officer, Pali.

----Respondents S.B. Civil Writ Petition No. 13831/2021 Koushalya Devi W/o Shri Rakesh Kumar, Aged About 37 Years, Resident Of Village 17 Md, 13 Md-A, Ward No. 10, District Sri Ganganagar, At Present Posted As Female Health Worker At Sub Health Centre, 2Gm (B), Tehsil Gharsana, District Sri Ganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health Secretariat, Jaipur.

2. Additional Director (Administration), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Gharsana, District Sri Ganganagar.

4. Block Chief Medical And Health Officer, Gharsana, District Sri Ganganagar.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Secretariat, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13852/2021 Shanti Lal Meena S/o Shri Shiv Ram Singh Meena, Aged About 47 Years, Byecaste Meena, R/o V.p.o. Paroli, Tehsil Kotra, District Bhilwara, (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health Service, Secretariat, Jaipur (Ran.).

2. Director, (Non-Gazetted), Medical And Health Services, Swasthya Bhawan, Jaipur (Rajasthan).

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3. Chief Medical And Health Officer, Bhilwara (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 13932/2021 Arshdeep Kaur W/o Khushveer Singh, Aged About 34 Years, B/c Jat Sikh, R/o Chack 5 Gb (A) Dhani, Tehsil Sri Vijaynagar, District Sri Ganganagar (Raj.). Posted As A A N M At Sub Health Centre 23 Gb, Primary Health Centre (Phc) 12 Gb, Tehsil Sri Vijaynagar, District Sri Ganganagar.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Sri Ganganagar.

4. Block Chief Medical And Health Officer, Anoopgarh, Sri Ganganagar, District Sri Ganganagar

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

6. Malkeet Kaur, Women Anm Sub Health Centre 49 Gb, Health Centre (Hc) Sri Vijaynagar, District Sri Ganganagar

----Respondents S.B. Civil Writ Petition No. 13933/2021 Chenaram Godara S/o Shri Bhikaram, Aged About 38 Years, Village And Post Dodiyana, Via Padu Kallan, Tehsil Riyan Badi, District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Health Bhawan, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Nagaur.

4. The Medical Officer In-Charge, Community Health Centre Thanwala, Block And Panchayat Samiti Riyan Badi, District Nagaur.

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5. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13942/2021 Anjana Kumari W/o Late Shri Vinod D/o Shri Mahavir Prasad, Aged About 27 Years, Village Biraya Kua, Badangarh, Tehsil Chidawa, District Jhunjhunu, Presently Posted As Anm At Chh Basni, Block And Panchayat Samiti Nagaur, District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Health Bhawan, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Nagaur.

4. The Block Chief Medicalofficer, Nagaur.

5. Medical Officer In-Charge, Community Health Centre Basni And Panchayat Samiti Nagaur, District Nagaur (Raj.).

6. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13954/2021 Pradeep Khant S/o Shri Ramdeo Khant, Aged About 42 Years, Resident Of Tripura Colony, Near Akashwani, Thikariya, District Banswara (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical, Health And Family Welfare Services, Govt. Secretariat, Jaipur (Raj.).

2. Director (Non Gazatte), Medical, Health And Family Welfare Services, Swasthya Bhawan, Tilak Marg, Jaipur.

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3. Additional Director, Medical, Health And Family Welfare Services, Swasthya Bhawan, Tilak Marg, Jaipur.

4. Chief Medical And Health Officer, Banswara (Raj.).

----Respondents S.B. Civil Writ Petition No. 13955/2021 Priyanka Garasiya W/o Pradeep Khant, Aged About 36 Years, Resident Of Tripura Colony, Near Akashwani, Thikariya, District Banswara (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical, Health And Family Welfare Services, Govt. Secretariat, Jaipur (Raj.).

2. Director (Non Gazatte), Medical, Health And Family Welfare Services, Swasthya Bhawan, Tilak Marg, Jaipur.

3. Additional Director, Medical, Health And Family Welfare Services, Swasthya Bhawan, Tilak Marg, Jaipur.

4. Chief Medical And Health Officer, Banswara (Raj.).

----Respondents S.B. Civil Writ Petition No. 13965/2021 Sarita W/o Shri Mahendra Singh, Aged About 42 Years, Bhamasi, Tehsil Rajgarh, District Churu, At Present Posted As Anm At Sub Health Center, Bhamasi, Tehsil Rajgarh, Churu.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Ratangarh, Churu.

4. Block Chief Medical And Health Officer, Rajgarh, District Churu.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

6. Gulab Devi, Anm, Posted At Sub Health Center Kant, Block Salumber, Udaipur.

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----Respondents S.B. Civil Writ Petition No. 13974/2021 Chandrawati D/o Jagdish W/o Ranveer, Aged About 32 Years, Mundi Tal, Tehsil Rajgarh, District Churu, At Present Posted As Female Health Worker At Community Health Centre Jatasisar, Tehsil Sardarshahar, Churu.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Ratangarh, Churu.

4. Block Chief Medical And Health Officer, Sardarshahar, District Churu

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur

----Respondents S.B. Civil Writ Petition No. 13988/2021 Rohitashwa Kumar S/o Chiman Lal Fulwaria, Aged About 37 Years, Ward No.16 Surajgarh, District Jhunjhunu, At Present Posted As Nurse Gr. Ii At Community Health Centre, Sankhu, Tehsil Rajgarh, Churu.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Ratangarh, Churu.

4. Block Chief Medical And Health Officer, Rajgarh, District Churu

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur

6. Pramila, Nurse Gr.ii, Posted At Sms Medical College, Jaipur

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----Respondents S.B. Civil Writ Petition No. 13989/2021 Anita Meena W/o Shri Mukesh Kumar Meena, Aged About 34 Years, By Caste Meena, R/o Meena Bhagudar, Jahajpr, District Bhilwara (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health Service, Secretariat, Jaipur (Raj.).

2. The Director (Non-Gazetted), Medical And Health Services, Swasthya Bhawan, Jaipur (Rajasthan).

3. Chief Medical And Health Officer, Bhilwara (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 13999/2021 Mahendra S/o Shri Ramchandra, Aged About 31 Years, Resident Of Village And Post Tankla, Tehsil And District Nagaur, Present Posted At Lt At Primary Health Centre Kumari, Panchayat Samiti Nagaur, District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Health Bhawan, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Nagaur.

4. The Block Chief Medical Officer, Nagaur.

5. Medical Officer In-Charge, Primary Health Centre Kumari, Block Nagaur, District Nagaur (Raj.).

6. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14000/2021 Mahaveer Prasad S/o Shri Ramniwas, Aged About 54 Years, Village And Post Lamba Harisingh, Teshil Malpura, District Tonk,

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Presently Posted As Mpw At Sub Centre Untwaliya, Panchayat Samiti And District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Health Bhawan, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Nagaur.

4. The Block Chief Medical Officer, Nagaur.

5. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14006/2021 Laxmi D/o Shri Mangalchand, Aged About 34 Years, Chandgothi, Tehsil Rajgarh, District Churu, At Present As Anm At Sub Health Center, Sahaniwala, Loonkaransar, Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Bikaner.

4. Block Chief Medical And Health Officer, Loonkaransar, District Bikaner.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14008/2021 Dr. Rajesh Bugasara S/o Shri Bhanwar Lal, Aged About 33 Years, Resident Of Village Bodind Kallan, Dugastau, Tehsil Jayal, District Nagaur (Raj.).

----Petitioner

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Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur.

2. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Deputy Secretary To The Government, Department Of Medical And Health (Gr.-2), Government Of Rajasthan, Secretariat, Jaipur.

4. Director (Public Health), Medical And Health Services, Health Bhawan, Jaipur.

5. Chief Medical And Health Officer, Nagaur.

6. Block Chief Medical Officer, Muindwa, District Nagaur (Raj.).

----Respondents S.B. Civil Writ Petition No. 14010/2021 Rajpati W/o Shri Yashpal Singh, Aged About 44 Years, R/o Hamirwas Bada, Tehsil Rajgarh, District Churu, At Present Posted As Anm At Sub Health Center, Bhanin, Taranagar, Churu.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. Director (Non-Gazetted), Medical And Health Services, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Ratangarh, Churu.

4. Block Chief Medical And Health Officer, Taranagar, District Churu.

5. Principal Secretary, Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

6. Tara Devi, Anm, Posted At Sub Health Center, Shekhsar, Loonkaransar, Bikaner.

----Respondents S.B. Civil Writ Petition No. 14016/2021 Dr. Rohit Kumar Labana S/o Shri Mani Lal, Aged About 36 Years, Resident Of Gram Postjharni (Peeth) Tehsil Simalwara District

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Dungarpur. Presently Working As Senior Medical Officer/junior Specialist.

----Petitioner Versus

1. State Of Rajasthan, Through Dy. Secretary Medical And Health Services (Gr.2) And Panchayati Raj (Health) Government Of Rajasthan, Jaipur.

2. The Principal Secretary, Panchayati Raj Department, Government Of Rajasthan, Jaipur.

3. Director (Public Health), Medical And Health Services, Rajasthan, Jaipur.

4. The Chief Medical And Health Officer, Dungarpur.

5. The Principal Medical Officer, Pandit Dendayal Upadhaya District Hospital, Sagwara, Dungarpur.

----Respondents S.B. Civil Writ Petition No. 14036/2021 Ganpat Singh Rathore S/o Himmat Singh Rathore, Aged About 53 Years, Village And Post Khejarli Kallan, Tehsil Luni, District Jodhpur, Presently Posted At Sub Centre Pawli, Panchayat Samiti Jaswantpura, Tehsil Bhinmal, District Jalore (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. Director (Non Gazetted), Medical And Health Services, Health Bhawan, Tilak Marg, Jaipur.

3. Chief Medical And Health Officer, Jalore.

4. The Medical Officer In-Charge, Community Health Centre Jaswantpura, Block And Panchayat Samiti Jaswantpura, District Jalore.

5. Block Chief Medical Officer, Jaswantpura, District Jalore.

6. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

7. Rakesh Kumar Vishnoi, Nurse Grade-2Nd, Presently Posted At Phc Tawav, Panchayat Samiti Jaswantpura,

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Tehsil Bhinmal, District Jalore (Raj.).

----Respondents S.B. Civil Writ Petition No. 14048/2021 Rasali Devi Meena D/o Shri Sukhdev Meena, Aged About 54 Years, Byecaste Meena, R/o Meena Mohalla, Tikad, District Bhilwara, (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health Service, Secretariat, Jaipur (Raj.).

2. Director, (Non-Gazetted), Medical And Health Services, Swasthya Bhawan, Jaipur (Rajasthan).

3. Chief Medical And Health Officer, Bhilwara (Rajasthan).

----Respondents S.B. Civil Writ Petition No. 14063/2021 Smt. Sudha Sharma D/o Ravindra Nath Sharma W/o Daulatram Sharma, Aged About 54 Years, Arjunsar, Tehsil Loonkaransar, District Bikaner (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through The Principal Secretary To The Government, Department Of Medical And Health, Government Of Rajasthan, Secretariat, Jaipur

2. Director (Non-Gazetted), Medical And Health Services, Rajasthan, Jaipur

3. Chief Medical And Health Officer, Bikaner

4. Chief Executive Officer, Zila Parishad Bikaner

5. Medical Officer-In-Charge, Primary Health Centre, Arjunsar, Tehsil Loonkaransar, District Bikaner

----Respondents S.B. Civil Writ Petition No. 14064/2021 Prem Lata Upadhyay W/o Avinash Pandya, Aged About 30 Years, R/o 9-F-4, Tilak Nagar, Bhilwara, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary,

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Department Of Rural Development And Panchayati Raj, Rajasthan, Jaipur.

2. Director, Medical And Health Services, Rajasthan, Jaipur.

3. Secretary, Department Of Medical And Health, Rajasthan, Jaipur.

4. Director, Directorate, Medical, Health And Family Welfare Services, Rajasthan, Jaipur.

5. Additional Director (Administration), Medical And Health Services, Tilak Marg, Jaipur.

6. Chief Medical And Health Officer, Bhilwara, District Bhilwara.

----Respondents S.B. Civil Writ Petition No. 14075/2021 Babita Rani W/o Shri Ashwni Kumar, Aged About 53 Years, Resident Of Near Hari Ram Ji Ka Mandir, Anooprarh Road, Chhattergarh, District Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary To The Government, Medical And Health (Group-Ii) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.).

2. Principal Secretary, Rural Development And Panchayati Raj Department, Rajasthan, Jaipur.

3. Director, (Non-Gazated) Department Of Medical And Health Services, Rajasthan, Jaipur.

4. Chief Medical And Health Officer, Bikaner.

----Respondents S.B. Civil Writ Petition No. 14077/2021 Pukhraj Paliwal S/o Shri Mansukh Paliwal, Aged About 36 Years, R/o Baap, Tehsil Baap, District Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Jaipur, Rajasthan.

2. The Director (Non-Gadgeted), Medical And Health

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Services, Directorate, Medical, Health And Family Welfare Services, Jaipur, Rajasthan.

3. Chief Executive Officer, Zila Parishad Jodhpur, District Jodhpur, Rajasthan.

4. Chief Medical And Health Officer, Jodhpur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14096/2021 Gulam Ahamed S/o Shri Ali Mohammad, Aged About 56 Years, By Caste Muslim, R/o 31, Ashapura Nagar, Pali (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Secretariat, Jaipur.

2. The Director, Medical, Health And Family Welfare Services, Jaipur (Raj.).

3. The Principal Secretary, Department Of Rural Development And Panchayati Raj, Secretariat, Jaipur (Raj.).

----Respondents S.B. Civil Writ Petition No. 14124/2021 Smt. Renu Dhaker W/o Sh. Sanwara Dhaker, Aged About 36 Years, Bishniya, Tehsil Kotdi, Dist. Bhilwara.

----Petitioner Versus

1. The State Of Rajasthan And Ors., Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur.

2. The Dy. Secretary, Medical And Health (Group-2) Department, Jaipur.

3. The Director, Medical And Health Service, Jaipur.

4. The Chief Medical And Health Officer, Bhilwara.

5. The Block Chief Medical And Health Officer, Shahpura, Dist. Bhilwara.

----Respondents S.B. Civil Writ Petition No. 14148/2021 Laxmi Narayan Suthar S/o Sh. Chotha Ram, Aged About 59

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Years, Resident Of Radwa, Tehsil Bali, Dist. Pali.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur.

2. The Director, Medical And Health Services, Jaipur.

3. The Chief Medical And Health Officer, Pali.

----Respondents S.B. Civil Writ Petition No. 14152/2021 Pushpa Bairva W/o Shri Hardev Lal Bairva, Aged About 49 Years, Resident Of Rupaheli Khurd District Bhilwara.

----Petitioner Versus

1. State Of Rajasthan, Through Director (Non-Gazetted), Medical And Health Services, Government Of Rajasthan, Jaipur.

2. Chief Medical And Health Officer, Bhilwara.

3. Principal Medical Officer, Government Satellite Hospital Hospital, Shahpura District Bhilwara.

----Respondents S.B. Civil Writ Petition No. 14156/2021 Narendra Kumar Agarwal S/o Sh. Trilok Chand Agarwal, Aged About 55 Years, Resident Of New Colony, Lunava, Pali.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur.

2. The Director, Medical And Health Services, Jaipur.

3. The Chief Medical And Health Officer, Jodhpur.

4. Babu Lal Rathore, Presently Working As Male Nurse Grade I, Primary Health Centre, Bhimana, Dist. Pali.

----Respondents S.B. Civil Writ Petition No. 14182/2021 Harish Choudhary S/o Shri Bhuraram Choudhary, Aged About 40

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Years, Karni Colony, Near Kisan Hostel, Ghosinada, Nagaur (Raj.) Presently Posted As Nurse Grade 2Nd, At Phc Guda Bhagwandas, Block, Nagaur, District Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.

3. Director (Non-Gazetted), Medical And Health Services, Health Bhawan, Tilak Marg, Jaipur.

4. The Zila Parishad, Through Its Chief Executive Officer, Nagaur.

5. Chief Medical And Health Officer, Nagaur.

6. Block Chief Medical Officer, Nagaur.

7. The Medical Officer In-Charge, Primary Health Centre Guda Bhagwandas, Block Nagaur, District Nagaur (Raj.).

----Respondents S.B. Civil Writ Petition No. 14186/2021 Vijay Singh S/o Changi Lal, Aged About 41 Years, Resident Of Dhola Khera, District Jhunjhunu.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Medical And Health Care, Jaipur, Rajasthan.

2. Director, Medical, Health And Family Welfare Department, Jaipur, Rajasthan.

3. Chief Medical And Health Officer, Jalore.

4. Chief Executive Officer, Zila Parishad Jalore.

5. Sawroop Singh Chouhan, Working As Nurse Grade Ii At Primary Health Center, Bhandolnagar, Jalore.

----Respondents

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S.B. Civil Writ Petition No. 14187/2021 Anil Mishra S/o Shri Balkishan Mishra, Aged About 35 Years, Quarter No. 2, Chc Toshina, Tehsil Didwana, District Nagaur (Raj.) Presently Working As Senior Medical Officer, Chc Toshina, District Nagaur.

----Petitioner Versus

1. State Of Rajasthan, Through The Additional Chief Secretary, Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

2. The Deputy Secretary Of Medical And Health (Group-Ii), Department Of Medical, Health And Family Welfare, Government Of Rajasthan, Secretariat, Jaipur.

3. The Director, Medical And Health Services, Rajasthan, Jaipur.

4. The Chief Medical And Health Officer, Nagaur.

----Respondents S.B. Civil Writ Petition No. 14192/2021 Vijay Laxmi W/o Dharmendra Mohnot, Aged About 38 Years, B/c Jain, R/o Opposite 23 Sector, Chopasani Housing Board, Ganpati Nagar, 6-B, Roop Rajat Enclave, Jodhpur (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Of Rajasthan, Jaipur, Rajasthan.

2. The Director Of Medical, Health And Family Welfare Services, Rajasthan, Jaipur.

3. The Additional Director Of Medical, Health And Family Welfare Services, Rajasthan, Jaipur.

4. The State Insurance Employee Hospital, Kamla Nehru Nagar, Jodhpur.

----Respondents S.B. Civil Writ Petition No. 14197/2021 Shiv Bhagwan S/o Shri Devi Lal, Aged About 42 Years, Resident Of Ward No. 4, 20 N.t.r., Parlika, District Hanumangarh (Raj.). Presently Working As Nurse Grade Ii At Primary Health Center,

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Parlika, Block Nohar, Bhadra, District Hanumangarh.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Secretariat, Jaipur, Rajasthan.

2. The Director (Non-Gazetted), Directorate, Department And Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Hanumangarh, District Hanumangarh.

4. The Principal Secretary, Department Of Rural Development And Panchayati Raj, Government Secretariat, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14211/2021 Shakuntala W/o Shri Om Prakash, Aged About 45 Years, Resident Of Siddhivinayak Colony, Hadecha Road, Sanchore District Jalore.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Department Of Medical And Health Care, Jaipur, Rajasthan.

2. Director, Medical, Health And Family Welfare Department, Jaipur, Rajasthan.

3. Chief Medical And Health Officer, Jalore.

4. Chief Executive Officer, Zila Parishad Jalore.

5. Shanti Choudhary, Working As Anm At Sub Center Bhadwal, Block Sanchore, District Jalore.

----Respondents S.B. Civil Writ Petition No. 14694/2021 Rajendra Singh S/o Hinglaz Dan Sandu, Aged About 44 Years, Resident Of H. No. 21, Ward No. 20, Athuna Bas, Deshnok, District Bikaner (Raj.). Presently Working As Nurse Grade Ii At Community Health Center, Deshnok, District Bikaner.

----Petitioner Versus

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1. State Of Rajasthan, Through The Secretary, Department Of Medical And Health, Government Secretariat, Jaipur, Rajasthan.

2. The Director (Non-Gazetted), Directorate, Department And Medical And Health Services, Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Bikaner, District Bikaner.

4. The Principal Secretary, Department Of Rural Development And Panchayati Raj, Government Secretariat, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 15215/2021 Suman Pachar D/o Shri Jagdish Singh, Aged About 28 Years, R/o Village Savloda Purohitan Via Kudi Badi District Sikar (Raj.) Transferred To Primary Health Center, Ridi, (Dungargarh) Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan.

2. Director (Non Gazzated), Medical And Health Services, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur

3. Principal Secretary, Rural Development And Panchayati Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur.

4. Chief Medical And Health Officer, Sikar.

5. Sumitra, Anm, Presently Working In Primary Health Center, Ridi, (Dungargarh) Bikaner.

----Respondents S.B. Civil Writ Petition No. 15261/2021 Shri Kant S/o Shri Dayala Ram, Aged About 29 Years, R/o Village Khora Post Bay Tehsil Dantaramgarh District Sikar. Rajasthan (Transferred To Community Health Center Bhaleri District Churu.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Medical

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And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Principal Secretary, Rural Development And Panchayatiraj Department, Govt. Of Rajasthan, Secretariat, Jaipur.

3. Deputy Secretary, Medical And Health (Group-2) Department Of Panchayat Raj (Medical) Department, Rajasthan, Jaipur.

----Respondents S.B. Civil Writ Petition No. 15262/2021 Suresh Kumar Ghotar S/o Shri Pannaram, Aged About 35 Years, Village And Post Khuri Bari, Tehsil Laxmangarh, District Sikar (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Govt. Of Rajasthan, Secretariat, Jaipur, Rajasthan.

2. Director (Non Gazzated), Medical And Health Services, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.

3. Principal Secretary, Rural Development And Panchayati Raj Department, Govt. Of Rajasthan, Secretariat, Jaipur.

4. Chief Medical And Health Officer, Sikar.

5. Subita Bhasakar, Gnm, Presently Working In Janana Hospital, Chandpole, Jaipur.

----Respondents S.B. Civil Writ Petition No. 15723/2021 Rajkumari Sharma W/o Ashok Sharma, Aged About 46 Years, R/o Ward No. 15, Vivekanand Colony, Deoli, Tonk.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Medical And Health Services, Government Of Rajasthan, Jaipur.

2. The Director (Non-Gazetted), Medical And Health Services, Jaipur.

3. The Chief Medical And Health Officer, Bhilwara.

----Respondents

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S.B. Civil Writ Petition No. 16598/2021 Balaji Private Industrial Training Institute, Ip-7, Ranpur, District Kota, Rajasthan 325003 (P1375) Through Principle Shree Lokesh Choudhary S/o Shree Om Praksh Choudhary Aged About 50 Years R/o 1 B 50 Sector, Near 01 Police Station, Vigyan Nagar, Kota, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Technical Education, Government Of Rajasthan, Jaipur.

2. The Director (Training), Directorate Technical Education Rajasthan, Jodhpur.

                                                                    ----Respondents


For Petitioner(s)           :     None
For Respondent(s)           :     Mr. K.S. Rajpurohit, AAG

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

01/03/2023

Lawyers are abstaining from work and are not appearing

before the Court.

The short question involved in the present writ petitions is

that whether the petitioners were transferred by passing different

transfer/posting orders in violation of Rule 8 of Rajasthan

Panchayati Raj (Transfer Activities) Rules, 2011 from their present

place of posting.

The petitioners, after the selection by the Medical Heath &

Family Welfare Department, Government of Rajasthan, were

posted under different Community Health Centers and Panchayat

Samitis under the Department of Rural Development and

Panchayati Raj, Government of Rajasthan. After joining of the

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petitioners at their respective places, they are sought to be

transferred by the Medical and Health Department without taking

the consent of the Panchayati Raj Department. Aggrieved of these

transfer orders, the petitioners preferred these writ petitions with

the prayer that their transfer orders may be quashed and set

aside.

This Court, while issuing notices in the writ petitions,

observed that the controversy involved in the present cases is

squarely covered by a judgment of this Court passed in S.B. Civil

Writ Petition No.14964/2019 "Kiran Kumari Vs. State of

Rajasthan & Ors." on 15.01.2020.

Learned Additional Advocate General has vehemently

opposed the submissions made in the writ petitions, however, he

very fairly submits that the controversy involved in the present

cases has been set at rest by a judgment of this Court rendered in

the case of Kiran Kumari (supra).

I have considered the pleadings of the present writ petitions

and the submissions made by the learned counsel for the

respondents.

In the case of Kiran Kumari (supra), this Court has dealt

with the issue in detail and has decided the controversy vide

judgment dated 15.01.2020 holding as under:-

"25. The order of the State Government dated 16.06.2018, if read carefully reveals that all the stipulations contained in order dated16.06.2018 are contrary to express provisions contained in Rule 8.

(i) Para (अ) requires the consent of parent Department

i.e. Medical & Health Department in cases of transfer

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under Rule 8(i) and 8(ii);the same clearly falls foul to Rule 8 (i) and 8 (ii);

(ii) (ब) seeks to ratify such transfers affected, that too

cannot be done - an act which is void ab-initio cannot be ratified and that too by the authority which has usurped

the powers;(iii) and direction given in (स) in relation to

inter-district transfers.

26. The order dated 16.06.2018 at best be read or construed to be a prior rather tacit approval of the Panchayati Raj Department. But in the opinion of this Court, even that is impermissible and unsustainable because Rule 8(iii) postulates consent of Panchayati Raj

Department; whereas part (स) of the order goes on to

say that in case of inter-district transfers, parent Department will not be required to take consent of Panchayati Raj Department.

27. In considered opinion of this Court, stipulation

given in part (स) of the order does violence with what is

contained in para (iii) of Rule 8 and it is in direct conflict with Rule 8(iii) of the Rules of 2011.

28. The order dated 16.06.2018 issued by the Chief Secretary of the State does not go along with Rule 8 of the Rules of 2011 and thus, the same cannot be allowed to endure. Though there is no specific challenge to said order, but since it has been relied upon by the State as a shield to protect the order of transfers, the Government order dated 16.06.2018 is hereby quashed.

29. As a natural corollary, the impugned transfer orders (dated 29.09.2019) issued by the Additional Director (Administration), Medical & Health Department, Rajasthan Jaipur are also quashed; writ petitions are allowed.

30. It is informed that the petitioners involved in the present bunch of writ petitions are protected by way of interim order(s) passed by this Court, the interim

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order(s) passed in these writ petitions, consequent to petitions being allowed, are made absolute.

31. At the request of learned Additional Advocate General, the orders of transfer dated 29.09.2019 shall be treated to have been cancelled only qua these petitioners or who are protected by interim orders already passed. Whosoever has/have joined pursuant to the transfer order dated 29.09.2019, at the new place of positing, shall not be entitled for relief and they shall not be disturbed.

32. Needless to observe that if State in administrative exigencies wishes to transfer these petitioners, the same be done, needless to say, strictly in accordance with Rule 8 of the Rules of 2011.

33. Registry is directed to keep photostat copy of this order in each file, mentioned in the Schedule.

34. All interlocutory applications, including stay petitions stand disposed of."

In view of the discussion made above, the transfer orders

qua the petitioners impugned in these writ petitions are quashed

and the present batch of writ petitions is also disposed of in terms

of the order passed by this Court in the case of Kiran Kumari

(supra).

(VINIT KUMAR MATHUR),J 38-126-/Vivek/-