Vijaypal vs State
2023 Latest Caselaw 920 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 108/2020

Vijaypal S/o Purna Ram, Aged About 31 Years, By Caste Jat, R/o Sandan, P.s. Salasar, Tehsil Sujangarh, District Churu. (At Present Lodged In Central Jail, Bikaner).

----Appellant Versus State, Through P.P.

----Respondent

For Appellant(s) : None Present For Respondent(s) : Mr. B. R. Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Order

23/01/2023

It is noticed that against the impugned judgment, the

appellant has already preferred DB Criminal Appeal No.100/2020,

which has been admitted on 21.05.2020.

In view of the above, the present appeal is dismissed as not

maintainable.

(FARJAND ALI),J (VIJAY BISHNOI),J

21-AjaySingh/-

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