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Praveen Kumar vs State Of Rajasthan Through Pp
2023 Latest Caselaw 92 Raj/2

Citation : 2023 Latest Caselaw 92 Raj/2
Judgement Date : 3 January, 2023

Rajasthan High Court
Praveen Kumar vs State Of Rajasthan Through Pp on 3 January, 2023
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 947/2014

                                   Praveen Kumar
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Anirudh Mishra for Mr. Kapil Gupta For Respondent(s) : Mr. Zeenat Khan for Mr. Rajesh Sharma For State : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

03/01/2023

Counsel for the appellant seeks time to argue the matter.

Let the matter remain on board for hearing.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /43

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