Citation : 2023 Latest Caselaw 701 Raj
Judgement Date : 18 January, 2023
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8306/2021
Manju Vishnoi D/o Sh. Ram Kishan Vishnoi, Aged About 31
Years, Gali Number 20, Prem Nagar, Rampura Basti, District
Bikaner, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary (Secondary
Education) Rajasthan, Bikaner.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Secretary, Rajasthan Public Service Commission,
Ajmer, Rajasthan.
----Respondents
Connected With
S.B. Civil Writ Petition No. 8312/2021
Kamaldeep W/o Sh. Manpreet Singh Gill D/o Sh. Ranveer Singh,
Aged About 39 Years, Ward Number 15, Near Hanuman Mandir,
City Anupgarh, District Sri Ganganagar, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, (Secondary
Education), Rajasthan, Bikaner.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Secretary, Rajasthan Public Service Commission,
Ajmer, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 8667/2021
Sanjay Kumar S/o Hiralal, Aged About 40 Years, Village
Jalimpura, Post Kaliyasar, Tehsil Malsisar, District Jhunjhunu,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, (Secondary
Education) Rajasthan, Bikaner.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Secretary, Rajasthan Public Service Commission,
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Ajmer, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 11349/2021
Narpat Singh S/o Shri Atma Ram Arya, Aged About 43 Years,
Resident Of 3/59 'suraj', Near Neelam Tent House, Road Number
02, Maan Nagar, Jhunjhunu, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, (Secondary
Education) Rajasthan, Bikaner.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Secretary, Rajasthan Public Service Commission,
Ajmer, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Sikander Khan.
For Respondent(s) : Mr. Vishal Jangid, Dy. GC.
Mr. Mahesh Thanvi.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
18/01/2023
Learned counsel for the parties jointly pray that the
controversy is exactly the same as raised in the matter of D.B.
Special Appeal Writ No.410/2021 ; The Secretary,
Rajasthan Public Service Commission Vs. Anuradha Vyas &
Ors., which is pending adjudication before the Division Bench of
this Hon'ble Court. The order dated 07.12.2021, as passed by the
Hon'ble Division Bench in the said pending appeal, reads as under
as under:-
"Shri Pankaj Sharma, AAG puts in appearance on
behalf of the proforma respondents Nos.2 & 3. Thus,
service is complete.
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The instant special appeal (writ) has already
been admitted.
The ad interim stay order dated 26.08.2021 is
confirmed to last till disposal of the appeal. The stay
application is disposed of.
Connect with D.B. Civil Special Appeal (Writ)
Nos.1180/2018 and 384/2021 and list the appeal for
hearing in due course."
In light of such joint submission, the present writ petitions
are disposed of, with a direction that as soon as the final
order/judgment is passed by the Hon'ble Division Bench in the
aforementioned pending appeal, the respondents shall abide by
the same, in regard to the present matters also, at the
appropriate stage. However, in case any issue still remains
thereafter, the petitioners shall be at liberty to approach this Court
again.
All pending applications also stand disposed of.
(DR.PUSHPENDRA SINGH BHATI), J.
5-8-Jitender
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