Puri @ Purodevi vs Assistant Engineer Jod. V.V.N. L
2023 Latest Caselaw 623 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 430/2017

Puri @ Purodevi

----Appellant Versus Assistant Engineer Jod. V.v.n. L.

----Respondent Connected With S.B. Civil First Appeal No. 327/2017 The Assistant Eng. Jodhpur Vvnl

----Appellant Versus Poori Poorodevi

----Respondent

For Appellant(s) : Mr. Ravi Panwar For Respondent(s) : Mr. Vikram Choudhary

HON'BLE MS. JUSTICE REKHA BORANA

Order

16/01/2023

As per learned counsel for the appellant, an amended cause

title in pursuance to the order dated 11.01.2023 has been filed.

The present matters were heard finally and the judgment

was reserved on 04.01.2023.

List the matters on 27.01.2023 for dictation of orders.

(REKHA BORANA),J 80-81-Sachin/-

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