Gopal Ram Son Of Shri Mohar Singh vs State Of Rajasthan
2023 Latest Caselaw 498 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            13625/2022
                                   Gopal Ram Son Of Shri Mohar Singh
                                                                                                     ----Appellant
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Appellant(s) : Mr. Gajanand Yadav For Respondent(s) : Mr. Mangal Singh Saini, P.P.

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/01/2023

List the matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /41

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