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Prahlad S/O Shri Pooran Singh vs State Of Rajasthan
2023 Latest Caselaw 496 Raj/2

Citation : 2023 Latest Caselaw 496 Raj/2
Judgement Date : 13 January, 2023

Rajasthan High Court
Prahlad S/O Shri Pooran Singh vs State Of Rajasthan on 13 January, 2023
Bench: Pankaj Bhandari, Manoj Kumar Garg
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 743/2022

                                   Prahlad S/o Shri Pooran Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Ms. Alka Bhatnagar, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2023

List this matter after four weeks.

(MANOJ KUMAR GARG),J (PANKAJ BHANDARI),J

ARTI SHARMA /11

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