Hitesh Singh vs State Of Rajasthan
2023 Latest Caselaw 444 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6942/2022

Hitesh Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dhirendra Singh For Respondent(s) : Mr. Salim Khan Mehar, PP Mr. Gokulesh Bohra for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/01/2023

The application (1/22) preferred on behalf of the petitioner

seeking early listing of the bail application is considered and

disposed of.

List on 13.1.2023.

(VIJAY BISHNOI),J

155-msrathore/-

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