Nekram And Ors vs State Of Rajasthan Through P P
2023 Latest Caselaw 234 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 234/2013

                                   Nekram And Ors
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through P P.
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal No. 403/2013 CBI

----Appellant Versus Nek Ram And Ors

----Respondent

For Appellant(s) : Mr. Jaswant Singh Rathore For CBI : Mr. Shyam Singh Yadav, Spl.P.P. For State : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

09/01/2023

Learned Additional Government Advocate is directed to

intimate the complainant-victim about the matter being listed for

hearing.

Name of Mr. Shyam Singh Yadav, Spl.P.P. be shown in the

cause-list.

List these matters after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /58-59

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