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Prabhanshu Sharma vs State Of Rajasthan
2023 Latest Caselaw 1101 Raj

Citation : 2023 Latest Caselaw 1101 Raj
Judgement Date : 27 January, 2023

Rajasthan High Court - Jodhpur
Prabhanshu Sharma vs State Of Rajasthan on 27 January, 2023
Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1698/2023

1. Prabhanshu Sharma S/o Shri Mahaveer Prasad, Aged About 22 Years, Resident Of Near Chhapola Bhawan Dariba, Bidasar 331501.

2. Manoj Prajapat S/o Manohar Lal, Aged About 21 Years, Resident Of Ward No. 08, Sadulgarh Baas, Charwas, 331503.

3. Nitesh Gurjar S/o Dhanraj, Aged About 22 Years, Resident Of Ward No. 2, Chamadiya Ki Dhani, Ratangarh, 331022

4. Sharvan Ram S/o Kana Ram, Aged About 26 Years, Resident Of Ward No. 6, Bairasar, Tehsil Bidasar, 331517.

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, Department Of Medical And Health, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director, Medical And Health Services, Rajasthan, Jaipur.

3. The Director, State Health And Family Welfare Institute, Rajasthan, Jaipur.

4. Rajasthan Para Medical Council, Through Registrar, House No. 6-7, Everest Colony, Near Apex Mall, Lal Kothi, Jaipur.

----Respondents Connected with S.B. Civil Writ Petition No. 1704/2023

1. Devashish Acharya S/o Sukhdev Acharya, Aged About 24 Years, R/o Sewago Ki Gali, Baheti Chowk, Bikaner, Rajasthan.

2. Hanuman Bansura S/o Prabhu Ram Bansura, Aged About 23 Years, R/o Mundra, Churu

3. Rajesh Kumar S/o Bahadur Mal Gurjar, Aged About 21 Years, R/o Torda Gujaran, The Kotputli, Poata, Jaipur, Paota (Jaipur) Rajasthan

4. Sushil Kumar S/o Ashok Kumar Meena, Aged About 21

(2 of 3) [CW-1698/2023]

Years, R/o Nai Meena Ka Pura, Todabheem, Karauli, Rajasthan.

5. Nisha Yadav D/o Choutha Mal Yadav, Aged About 23 Years, R/o Dhani Amar Singh Wali, Mundru, Sikar, Rajasthan.

6. Rita Sankhala D/o Raj Kumar Sankhala, Aged About 24 Years, R/o Near Old Kuwa, Sujandesar, Bikaner, Rajasthan.

7. Kuldeep Poonia S/o Sh. Rajendra Prasad, Aged About 27 Years, R/o Bhadra, Hanumangarh.

8. Sachin Meena S/o Sh. Murari Lal Meena, Aged About 22 Years, R/o Vip Peepalwara, T- Bonli Sawai Madhopur.

9. Chanchal Jain D/o Sh. Dilip Kumar Jain, Aged About 24 Years, R/o Sikar, Main Market, Dist. Sikar.

10. Poonam Beniwal D/o Paratu Ram Beniwal, Aged About 21 Years, R/o Ganga Ram Sr. Secondary School, Nai Gajner Road, Bhutto Ka Choraha, Bikaner, Rajasthan.

11. Latasha Meena D/o Ramkaran Meena, Aged About 21 Years, R/o Gali No. 8, Shivbari Road, Ambedkar Colony, Bikaner, Rajasthan.

12. Jyoti Soni D/o Dungar Chand Soni, Aged About 22 Years, R/o 106, Parihar Nagar, Bhadwasiya, Jodhpur, Rajasthan.

13. Pooja Mandar D/o Gopal Krishan Mandar, Aged About 25 Years, R/o Daudsar, Tehsil Daudsar, Distt. Churu, Raj.

14. Kamini Choudhary D/o Hanuman Ram, Aged About 23 Years, R/o Ward No. 10 Near Govt. School, Vpo Hanumangarh, Raj.

15. Ramesh Yadav S/o Kanaram Yadav, Aged About 25 Years, R/o Ward No. 13, Khatkar, Sikar, Raj.

16. Rishikesh S/o Dal Chand, Aged About 24 Years, Resident Of Bherupura, Sikar.

----Petitioners Versus

1. State Of Rajasthan, Through Secretary, Department Of Medical And Health, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director, Medical And Health Services, Rajasthan,

(3 of 3) [CW-1698/2023]

Jaipur.

3. The Director, State Health And Family Welfare Institute, Rajasthan, Jaipur.

4. Rajasthan Para Medical Council, Through Registrar, House No. 6-7, Everest Colony, Near Apex Mall, Lal Kothi, Jaipur.

----Respondents

For Petitioner(s) : Mr. S.K.Verma For Respondent(s) : Mr. Shreyansh Mehta for Mr. K.S.Rajpurohit, AAG

JUSTICE DINESH MEHTA

Order

27/01/2023

1. Mr. Shreyansh Mehta, learned counsel appearing for the

respondents - State, at the outset, submits that the issue

involved in the present writ petitions has been set at rest by the

Division Bench in its authoritative pronouncement made on

24.04.2020 in the case of State of Rajasthan & Ors. Vs. Zaiba &

Anr. (D.B. Spl. Appl. Writ No.252/2019).

2. Mr. Verma, learned counsel for the petitioners prays for

some time to go through the judgment.

3. List these cases on 01.02.2023, along with S.B. Civil Writ

Petition No.1468/2023.

(DINESH MEHTA),J 584-& 586- akansha/-

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