Abhinav Swami S/O Shri Mahipal ... vs Dr. Rajeev Mathur The Director ...
2023 Latest Caselaw 1054 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 601/2021

                                   Abhinav Swami S/o Shri Mahipal Swami,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Dr. Rajeev Mathur The Director Mody University Lakshmangarh
                                   Sikar
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Suresh Bairwa for Mr. Kapil Bardhar For Respondent(s) : Mr. A.K. Sharma, Sr. Adv. with Mr. Rachit Sharma

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

31/01/2023

List this case tomorrow i.e. 01.02.2023.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /26

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