Giriraj Kumar Sharma vs State Agriculture Depors
2023 Latest Caselaw 1007 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 9386/2015

                                    Giriraj Kumar Sharma
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Agriculture Depors
                                                                                                     ----Respondent

Connected With S.B. Civil Writ Petition No. 2922/2016 Parmeshwar Patidar

----Petitioner Versus State Agriculture Depors

----Respondent

For Petitioner(s) : Mr. Tanveer Ahmed Mr. Ram Pratap Saini For Respondent(s) : Mr. Bhagawat Singh, Addl. Govt. Counsel

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

30/01/2023

Counsel for the petitioner seeks time to submit brief

synopsis along with sequence of events and the judgment(s) upon

which he is placing reliance.

List the matter again on 22.02.2023.

(ANOOP KUMAR DHAND), J.

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