Manish Gotwal S/O Dinesh Bairwa vs State Of Rajasthan
2023 Latest Caselaw 2517 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Review Petition (Writ) No. 70/2019

                                   Manish Gotwal S/o Dinesh Bairwa
                                                                                                          ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Petitioner present in person For Respondent(s) : Mr. Prashant Gupta, Legal Officer-

Rajasthan Housing Board, is present in person

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023 Mr. Prashant Gupta, Legal Officer-Rajasthan

Housing Board, is present in person, submits that the

respondents- Rajasthan Housing Board will file reply to the

writ petition within a period of seven days.

List the matter after two weeks.

(GANESH RAM MEENA),J

Sharma NK/75

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