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Ms Shiv Kumar Telecom vs Union Of India And Ors
2023 Latest Caselaw 2505 Raj/2

Citation : 2023 Latest Caselaw 2505 Raj/2
Judgement Date : 28 February, 2023

Rajasthan High Court
Ms Shiv Kumar Telecom vs Union Of India And Ors on 28 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8599/2018

                                   Ms Shiv Kumar Telecom
                                                                                                        ----Petitioner
                                                                         Versus
                                   Union Of India And Ors
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Aalok Mathur, Assistant Director, Marketing BSNL

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

No one has put in appearance on behalf of the petitioner.

Mr. Aalok Mathur, Assistant Director, Marketing BSNL for the

respondent is present in person before the Court.

List this matter on 24.03.2023.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA/99

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