Sultan S/O Hukmaram vs District Excise Officer
2023 Latest Caselaw 2500 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 23628/2018

                                   Sultan S/o Hukmaram
                                                                                                      ----Petitioner
                                                                       Versus
                                   District Excise Officer
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /104

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