Chahat S/O Hasna vs Idu S/O Bhola
2023 Latest Caselaw 2494 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7252/2019

                                   Chahat S/o Hasna
                                                                                                     ----Petitioner
                                                                      Versus
                                   Idu S/o Bhola
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

Issue fresh notice to unserved respondent/s. Rule is made

returnable within four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /27

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