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Smt Chaya Sethi W/O Late Shri Vimal ... vs Jitendra Bohra S/O Late Shri ...
2023 Latest Caselaw 2488 Raj/2

Citation : 2023 Latest Caselaw 2488 Raj/2
Judgement Date : 28 February, 2023

Rajasthan High Court
Smt Chaya Sethi W/O Late Shri Vimal ... vs Jitendra Bohra S/O Late Shri ... on 28 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 5320/2020

                                   Smt Chaya Sethi W/o Late Shri Vimal Kumar Sethi
                                                                                                       ----Petitioner
                                                                        Versus
                                   Jitendra Bohra S/o Late Shri Balkishan Bohra
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

List the matter after two weeks. The interim order, if any, to continue.

(GANESH RAM MEENA),J

SharmaNk/52

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