Pathik Bhawan Nirman Sahakari ... vs Asha Paliwal W/O Shri Ravi Prakash ...
2023 Latest Caselaw 2455 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 13881/2019

Pathik Bhawan Nirman Sahakari Samiti Ltd.
                                                                ----Petitioner
                                 Versus
Asha Paliwal W/o Shri Ravi Prakash Paliwal
                                                              ----Respondent

Connected With S.B. Civil Writ Petition No. 13882/2019 Pathik Bhawan Nirman Sahakari Samiti Ltd.

----Petitioner Versus Madhu Kanta Paliwal W/o Shri Chandra Prakash Paliwal

----Respondent S.B. Civil Writ Petition No. 13883/2019 Pathik Bhawan Nirman Sahakari Samiti Ltd.

----Petitioner Versus Shri Ravi Prakash Paliwal S/o Shri Ganesh Ram

----Respondent S.B. Civil Writ Petition No. 6785/2020 Pathik Bhawan Nirman Shahkari Samiti Limited

----Petitioner Versus Panchnirnayak And Sahayak Registrar

----Respondent S.B. Civil Writ Petition No. 6802/2020 Pathik Bhawan Nirman Sahakari Samiti Limited

----Petitioner Versus Panchnirnayak And Sahayak Registrar

----Respondent S.B. Civil Writ Petition No. 6868/2020 Pathik Bhawan Nirman Sahakari Samiti Ltd.

----Petitioner Versus Panchnirnayak And Sahayak Registrar

----Respondent

(2 of 2) [CW-13881/2019]

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

None present for the parties. List these matters for admission on 10.03.2023. The applications for vacation of stay orders shall be considered at the time of admission.

(GANESH RAM MEENA),J

Sharma NK/46-51

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