Citation : 2023 Latest Caselaw 2441 Raj/2
Judgement Date : 27 February, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 10544/2012
Alok Kotahwala And Ors.
----Petitioners
Versus
State Urban Developmentors
----Respondent
For Petitioner(s) : None Present For : Mr. M.S. Singhvi, AG, with Respondent(s) Mr. Sheetanshu Sharma, Adv., for State, None Present for JMRC
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
27/02/2023
List this matter on 01.03.2023 at 2:00pm for
further arguments.
(UMA SHANKER VYAS),J
DANISH USMANI /132
(D.B. SAW/1294/2012 has been filed in this matter. Please refer the same for further orders)
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