Tejprakash Sharma S/O. Om Prakash ... vs State Of Rajasthan
2023 Latest Caselaw 2412 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 19527/2019

                                   Tejprakash Sharma S/o. Om Prakash Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023

The matter comes up on an application (IA No.1/2022) for

early listing of the case.

For the reasons mentioned in the application (IA No.1/2022)

and the issue in the writ petition, the same is allowed.

List this matter on 24.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /31

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