Rughnath Son Of Bhagwana vs Chhitermal Son Of Chhajuram
2023 Latest Caselaw 2406 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 20275/2019

                                   Rughnath Son Of Bhagwana
                                                                                                       ----Petitioner
                                                                        Versus
                                   Chhitermal Son Of Chhajuram
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Respondent No.1 present in person

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/02/2023 List this case for admission on 09.03.2023. The

application for vacation of ex-parte interim order shall be

considered at the time of admission.

(GANESH RAM MEENA),J

Sharma Nk/32

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