Ghanshyam Gurjar S/O Shri ... vs The State Of Rajasthan
2023 Latest Caselaw 2374 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 15118/2021

Shri Rameshwar Khandelwal, S/o Shri Moolchand Gupta
                                                                  ----Petitioner
                                   Versus
State Of Rajasthan
                                                                ----Respondent

Connected With S.B. Civil Writ Petition No. 14683/2021 Ghanshyam Gurjar S/o Shri Ramswaroop Gurjar

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14885/2021 Ghanshyam Gurjar S/o Shri Ramswaroop Gurjar

----Petitioner Versus The State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 15119/2021

Shri Rameshwar Khandelwal, S/o Shri Moolchand Gupta

----Petitioner Versus State Of Rajasthan

----Respondent

Petitioners : Mr. Rameshwar Khandelwal(petitioner himself present in person) Mr. Ghanshyam Gurjar(petitioner himself present in person) For Respondent(s) : Mr. Akshay Sharma, AGC Mr. Anil Mehta, AAG with Mr. Yashodhar Pandey Mr. C.L. Saini, AAG for Respondent No.3

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

(2 of 2) [CW-15118/2021]

27/02/2023

Further four week's time is granted to the respondents to file

additional affidavit as directed earlier.

List these matters after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /37-40

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