Vishnu Tiwari S/O Sh. Siyaram Rav vs Shankar S/O Late Shri Ramu Dhabhai
2023 Latest Caselaw 2345 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 2530/2019

                                   Vishnu Tiwari S/o Sh. Siyaram Rav
                                                                                                       ----Petitioner
                                                                        Versus
                                   Shankar S/o Late Shri Ramu Dhabhai
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Ajay Tiwari, petitioner's relative present in person For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

24/02/2023 List the matter after four weeks. Till then the

interim order, if any, to continue.

(GANESH RAM MEENA),J

Sharma NK/32

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