Pankaj Mangal S/O Shri Ratanlal ... vs State Of Rajasthan
2023 Latest Caselaw 2303 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                             S.B. Criminal Appeal No. 1740/2021

                                   Mamta W/o Shri Sharwanlal
                                                                                           ----Appellant
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 1741/2021 Pankaj Mangal S/o Shri Ratanlal Mangal

----Appellant Versus State of Rajasthan

----Respondent

For Appellant(s) : None Present For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

23/02/2023

No one is present on behalf of petitioners.

In the interest of justice, these matters are

adjourned.

List after one week.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /46 & 47

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